High Courts11 Jul 2012
Carmel Convent School and Anr Vs UOI and Another
Delhi High Court · (2012) 07 DEL CK 0020
Constitution of India, 1950 — Article 15(5), 226Right of Children to Free and Compulsory Education Act, 2009 — Section 2(n)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 133 of 305
High Courts11 Jul 2012
Dr. (Ms.) V.L. Bhargava and Another Vs Shri Balwant Singh and Another Shri Balwant Singh Vs Dr. (Ms.) V.L. Bhargava and Another
Delhi High Court · (2012) 07 DEL CK 0014
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 6 Rule 9, Order 7 Rule 14, Order 7 Rule 17, Order 7 Rule 9
High Courts10 Jul 2012Dismissed
Vinay Kumar and Another Vs State
Delhi High Court · (2012) 07 DEL CK 0696
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 42(1), 42(2), 43
High Courts10 Jul 2012Dismissed
Twentieth Century Fox Film Corporation Vs Zee Telefilms Ltd. and Others
Delhi High Court · (2012) 51 PTC 465
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jul 2012Disposed Off
J.D. Jain and Others Vs M/s. Sharma Associates and Others
Delhi High Court · (2012) 07 DEL CK 0667
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 2, Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Jul 2012Dismissed
ESS AAR Universal (P) Ltd. and Others Vs Shri Girish Mehra
Delhi High Court · (2012) 07 DEL CK 0666
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 Jul 2012Dismissed
Tajinder Singh Vs State
Delhi High Court · (2012) 3 JCC 1846
Penal Code, 1860 (IPC) — Section 313, 420
High Courts10 Jul 2012Dismissed
Go Airlines Private Limited Vs Union of India
Delhi High Court · (2013) 356 ITR 333 : (2012) 209 TAXMAN 329
Income Tax Act, 1961 — Section 10(15A)Transfer of Property Act, 1882 — Section 5
High Courts10 Jul 2012Dismissed
State Vs Anil Kumar
Delhi High Court · (2012) 07 DEL CK 0555
Penal Code, 1860 (IPC) — Section 361, 363, 366, 375, 376
High Courts10 Jul 2012Allowed
Kamdhenu Ispat Limited Vs Nandlal Fruit Processor Pvt. Ltd. and Another
Delhi High Court · (2012) 51 PTC 417
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jul 2012Allowed
Doosan Power Systems India Private Limited Vs Doosan Chennai Works Private Limited
Delhi High Court · (2012) 110 CLA 424 : (2012) 175 CompCas 139
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts10 Jul 2012Dismissed
Shri Jinesh Kumar Jain Vs Smt. Iris Paintal and Others
Delhi High Court · (2012) 5 ILR Delhi 678
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 7 Rule 7Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 3, 4, 5, 6Foreign Exchange Regulation Act, 1973 — Section 9
High Courts10 Jul 2012Allowed
The Commissioner of Income Tax III Vs Shonkh Technology Ltd.
Delhi High Court · (2012) 07 DEL CK 0481
Income Tax Act, 1961 — Section 143(3), 147, 148, 47
High Courts10 Jul 2012Allowed
Arvind Kumar Agrwal Vs National Board of Examination and Another
Delhi High Court · (2012) 07 DEL CK 0463
Constitution of India, 1950 — Article 226
High Courts10 Jul 2012Dismissed
Ajeet Singh Katiyar Vs State
Delhi High Court · (2012) 07 DEL CK 0363
High Courts10 Jul 2012
Omaxe Limited Vs Madhu Sudan Sharma and Others
Delhi High Court · (2012) 9 AD 597
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts10 Jul 2012Dismissed
Asha Devi Vs Satish Kumar
Delhi High Court · (2012) 07 DEL CK 0320
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13, 151Constitution of India, 1950 — Article 227
High Courts10 Jul 2012
Sunil Grover Vs State
Delhi High Court · (2012) 3 JCC 2183
Criminal Procedure Code, 1973 (CrPC) — Section 173, 439