High Courts16 Jul 2012Allowed

Harbeen Arora Vs Jatinder Kaur

Delhi High Court · (2012) 5 ILR Delhi 713

Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 317, 317(1)Penal Code, 1860 (IPC) — Section 120B, 147, 201, 327, 352
High Courts16 Jul 2012Dismissed

Santosh Kumar Yadav Vs The State

Delhi High Court · (2012) 131 DRJ 563 : (2012) 3 JCC 2239

Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307