High Courts23 Jul 2012
Tholu Rocky Vs Director General Cisf and Others
Delhi High Court · (2012) 7 AD 356
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 120 of 305
High Courts23 Jul 2012Allowed
New India Assurance CO. Ltd. Vs Shakina Devi and Others
Delhi High Court · (2012) 07 DEL CK 0359
High Courts23 Jul 2012Dismissed
Rajinder Kumar Gupta Vs State and Others
Delhi High Court · (2012) 07 DEL CK 0309
Evidence Act, 1872 — Section 32, 33, 6, 68Succession Act, 1925 — Section 276, 63, 63(c), 68
High Courts23 Jul 2012
In Re: M/S. Indo Rama Textile Ltd.
Delhi High Court · (2012) 110 CLA 1 : (2012) 173 CompCas 373 : (2013) 4 CompLJ 141 : (2013) 118 SCL 281 : (2013) 213 TAXMAN 462 : (2012) 23 TAXMAN 390
Arbitration and Conciliation Act, 1996 — Section 14Companies Act, 1956 — Section 391, 391(1), 391(2), 392, 392(1)Income Tax Act, 1961 — Section 2(14), 2(19AA), 2(19AA)(i), 2(42C)
High Courts23 Jul 2012
Hansraj Gupta and Co. (P) Ltd. Vs Consolidation Officer (Village Bijwasan) and Others
Delhi High Court · (2012) 6 AD 381 : (2012) 131 DRJ 118
Delhi Land Reforms Act, 1954 — Section 84, 86East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 43A
High Courts23 Jul 2012
ICICI Lombard General Insurance Co. Ltd. Vs Rekha Devi and Others
Delhi High Court · (2012) 07 DEL CK 0162
High Courts23 Jul 2012Allowed
Shriram General Insurance Co. Ltd. Vs Omkar and Others
Delhi High Court · (2012) 07 DEL CK 0161
High Courts23 Jul 2012
Mrs. Veena Jain Vs Sunil Sood
Delhi High Court · (2012) 7 AD 437
Limitation Act, 1963 — Section 19
High Courts23 Jul 2012Dismissed
Bansi Lal Vs Ashok Bhardwaj
Delhi High Court · (2012) 192 DLT 159
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts23 Jul 2012Dismissed
Niraj Vs Ramesh Pratap Singh @ Raju Singh
Delhi High Court · (2012) 3 JCC 235
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Jul 2012Dismissed
Ram Kishan and Anr Vs State and Others
Delhi High Court · (2012) 6 AD 342 : (2012) 4 JCC 2714
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150
High Courts23 Jul 2012
M/s Lavish Apartment (P.) Ltd. Vs Asst. Commissioner of Income Tax
Delhi High Court · (2012) 10 AD 421 : (2012) 210 TAXMAN 9
Income Tax Act, 1961 — Section 10, 12, 12A, 12AA, 22
High Courts23 Jul 2012Dismissed
Dr. Hemant Kumar Rohatgi and Another Vs South Delhi Maternity and Nursing Home Private Ltd. and Others
Delhi High Court · (2012) 192 DLT 387
Arbitration and Conciliation Act, 1996 — Section 34Companies Act, 1956 — Section 433
High Courts23 Jul 2012Allowed
Prof. B.R. Grover Vs The State
Delhi High Court · (2012) 7 AD 74 : (2012) 6 ILR Delhi 127
High Courts23 Jul 2012Allowed
OIC Ltd. Vs Khushboo Devi and Others
Delhi High Court · (2013) ACJ 2797 : (2013) 5 ALLMR 32
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 10, 14, 163A, 166, 18
High Courts23 Jul 2012Allowed
The New India Assurance Co. Ltd. Vs Kiran and Others
Delhi High Court · (2012) 07 DEL CK 0039
Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 149(2), 279, 304, 304A
High Courts23 Jul 2012Dismissed
R.S. Misra Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0038
High Courts20 Jul 2012Dismissed
Ganpati Infrabuild Pvt Ltd. Vs Sudarshna Duggal
Delhi High Court · (2012) 07 DEL CK 0663
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts20 Jul 2012Dismissed
Shri Puneet Anand Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2012) 07 DEL CK 0636
Delhi Land Revenue Act, 1954 — Section 26, 64