High Courts27 Jul 2012Disposed Off
Suresh Kumar Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0616
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 114 of 305
High Courts27 Jul 2012Dismissed
Karambir Singh Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0615
High Courts27 Jul 2012Dismissed
CIT Vs M/s. Ambience Developers and Infrastructure Pvt. Ltd.
Delhi High Court · (2012) 210 TAXMAN 187
Income Tax Act, 1961 — Section 131, 132, 133(6), 142(2), 142A
High Courts27 Jul 2012Dismissed
Jitender Mohan Vs Anjali Mohan
Delhi High Court · (2012) 07 DEL CK 0593
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts27 Jul 2012Dismissed
Ridhi Sethi and Another Vs NIIT Ltd.
Delhi High Court · (2012) 07 DEL CK 0592
Civil Procedure Code, 1908 (CPC) — Section 151, 96Constitution of India, 1950 — Article 227
High Courts27 Jul 2012Allowed
Om Prakash Vs Pratap Singh and Others
Delhi High Court · (2012) 07 DEL CK 0586
Delhi Land Reforms Act, 1954 — Section 185, 185(3), 74, 74(1), 74(4)
High Courts27 Jul 2012Disposed Off
Court on its Own Motion (Lajja Devi) Vs State Smt. Laxmi Devi and Another Vs State (GNCT of Delhi) and Others
Delhi High Court · (2012) 6 AD 465 : (2013) CriLJ 3458 : (2013) 1 CTC 129 : (2012) 193 DLT 619 : (2012) 131 DRJ 225 : (2012) 3 JCC 2148 : (2012) 4 RCR(Civil) 821
Criminal Procedure Code, 1973 (CrPC) — Section 164, 200, 363, 375, 376Guardians and Wards Act, 1890 — Section 17, 19(a)Hindu Marriage Act, 1955 — Section 10, 11, 12, 13(2)(iv), 15
High Courts27 Jul 2012Allowed
Pradip Kumar Das Vs Union of India and Others
Delhi High Court · (2012) 10 AD 159 : (2012) 191 DLT 651 : (2012) 131 DRJ 181 : (2012) 282 ELT 182 : (2013) 1 SLJ 171
Constitution of India, 1950 — Article 311
High Courts27 Jul 2012Dismissed
CYDMAX (India) Pharma Pvt. Ltd. Vs M/s Gilead Sciences INC. and Others
Delhi High Court · (2012) 51 PTC 611
Constitution of India, 1950 — Article 226Patents Act, 1970 — Section 117A, 25(1), 25(4)Trade Marks Act, 1999 — Section 84, 87, 92, 95, 96
High Courts27 Jul 2012Disposed Off
Anand Burman Vs State
Delhi High Court · (2012) 6 AD 413 : (2012) 6 ILR Delhi 152
Evidence Act, 1872 — Section 57, 58, 67, 68Succession Act, 1925 — Section 227, 276, 63
High Courts27 Jul 2012Disposed Off
Rolls Royce Singapore Pvt. Ltd. Vs Assistant Director of Income Tax
Delhi High Court · (2012) 7 AD 505
High Courts27 Jul 2012Dismissed
Dayawati and Others (Smt.) Vs Shri Dalip Kumar
Delhi High Court · (2012) 6 AD 509
Constitution of India, 1950 — Article 227
High Courts27 Jul 2012Allowed
Suresh Kumar Tiwari Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0349
High Courts27 Jul 2012Dismissed
Radhey Shyam Pandey Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0348
Border Security Force Act, 1968 — Section 62
High Courts27 Jul 2012Dismissed
Narayan Dutt Tiwari Vs Rohit Shekhar and Another
Delhi High Court · (2012) 07 DEL CK 0346
Civil Procedure Code, 1908 (CPC) — Section 153B, 75
High Courts27 Jul 2012Dismissed
Kamini Sadh Vs Mohan Lal Chander Prakash and Ors
Delhi High Court · (2012) 6 AD 401
Arbitration and Conciliation Act, 1996 — Section 32(3), 33, 34, 34(4)
High Courts27 Jul 2012Allowed
Commissioner of Income Tax-IV Vs M/s Delhi State Industrial and Infrastructure Development Corporation Ltd.
Delhi High Court · (2012) 8 AD 631 : (2012) 6 ILR Delhi 707 : (2012) 210 TAXMAN 135
Income Tax Act, 1961 — Section 2(24)
High Courts27 Jul 2012Dismissed
Union of India Vs Mrs. P.R. Nair (Deceased Through Legal Representative)
Delhi High Court · (2012) 07 DEL CK 0310
Delhi Rent Control Act, 1958 — Section 14(1)(c), 14(1)(k), 14(11), 14(D)
High Courts27 Jul 2012
Ahmed Oomerbhoy and Another Vs Gautam Tank and Others
Delhi High Court · (2012) 52 PTC 229
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Trade Marks Act, 1999 — Section 124(1)
High Courts27 Jul 2012Dismissed
Smt. Superna Roy Vs Shri Ganesh Roy
Delhi High Court · (2012) 07 DEL CK 0202
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)