COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 91 of 305

High Courts27 Aug 2012Disposed Off

New India Assurance Company Ltd. Vs Sohanveer Singh and Others Shri Sohanveer Singh Vs Shri Vikram Singh and Others

Delhi High Court · (2012) 08 DEL CK 0393

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 166

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High Courts27 Aug 2012Dismissed

Usha and Others Vs Satinder Kumar and Ors

Delhi High Court · (2012) 08 DEL CK 0313

Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts27 Aug 2012Allowed

In Re: Auto Gallon Industries Private Limited and Auto Ignition Limited

Delhi High Court · (2012) 08 DEL CK 0298

Companies Act, 1956 — Section 235, 251, 391, 394

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High Courts27 Aug 2012Disposed Off

Rock Steel Pvt. Ltd. Vs Registrar of Companies

Delhi High Court · (2012) 08 DEL CK 0284

Companies Act, 1956 — Section 159, 220, 560, 560(6)

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High Courts27 Aug 2012Dismissed

CIT Vs Tei Technologies Pvt. Ltd.

Delhi High Court · (2013) 259 CTR 186 : (2012) 210 TAXMAN 237

Income Tax Act, 1961 — Section 10, 10A, 10A(1), 10A(4), 10A(6)

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High Courts27 Aug 2012

State of NCT of Delhi Vs Devender Kumar

Delhi High Court · (2012) 08 DEL CK 0265

Criminal Procedure Code, 1973 (CrPC) — Section 107, 159, 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 384, 397, 411

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High Courts27 Aug 2012Dismissed

Joginder Kumar and Others Vs Jawahar Lal

Delhi High Court · (2012) 08 DEL CK 0257

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 406, 420, 423, 506

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High Courts27 Aug 2012

New India Assurance Co. Ltd. Vs Maya Devi and Others

Delhi High Court · (2012) 08 DEL CK 0253

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High Courts27 Aug 2012Dismissed

Rajender Prasad Dabas Vs UOI and Others

Delhi High Court · (2012) 08 DEL CK 0252

Motor Vehicles Act, 1988 — Section 166

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High Courts27 Aug 2012

Delhi Development Authority Vs Krishan Lal

Delhi High Court · (2012) 08 DEL CK 0248

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High Courts27 Aug 2012

D.R. Banerjee Vs Union of India

Delhi High Court · (2012) 08 DEL CK 0247

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226

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High Courts27 Aug 2012Allowed

In Re: Baba Infotech Private Limited With Goodie International Private Limited

Delhi High Court · (2012) 08 DEL CK 0245

Companies Act, 1956 — Section 235, 251, 391, 394

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High Courts27 Aug 2012

M/s. Saru Smelting Private Ltd. Vs Smt. Sharda Gupta

Delhi High Court · (2012) 7 AD 260

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 8 Rule 5Constitution of India, 1950 — Article 227

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High Courts27 Aug 2012Allowed

In Re: Pragati Fabrication Pvt Ltd. and Shiva Auto Car (India) Pvt. Ltd.

Delhi High Court · (2012) 08 DEL CK 0237

Companies Act, 1956 — Section 235, 251, 391, 394

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High Courts27 Aug 2012

Raju Vs State

Delhi High Court · (2012) 08 DEL CK 0223

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 27, 78Penal Code, 1860 (IPC) — Section 302, 364

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High Courts27 Aug 2012Allowed

Harmohinder Singh Vs Mangla Prasad and Others

Delhi High Court · (2012) 08 DEL CK 0192

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High Courts27 Aug 2012Dismissed

P. Banerjee Vs Bharat Heavy Electricals Limited

Delhi High Court · (2012) 4 ARBLR 219

Arbitration Act, 1940 — Section 20, 30, 33

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High Courts27 Aug 2012Dismissed

Saroj Awasthi Vs Kailash Wati and Another

Delhi High Court · (2012) 08 DEL CK 0174

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8), 27

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High Courts27 Aug 2012

Reliance General Insurance Co. Ltd. Vs Yashpal Singh and Others

Delhi High Court · (2012) 08 DEL CK 0132

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High Courts27 Aug 2012

Reliance General Insurance Co. Ltd. Vs Smt. Neetu Devi and Others

Delhi High Court · (2012) 08 DEL CK 0131

Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)

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