High Courts03 Sept 2012Disposed Off
Prem Raj Vs Babu Ram Gupta and Others
Delhi High Court · (2012) 6 ILR Delhi 293
Constitution of India, 1950 — Article 19(1)(f)Contract Act, 1872 — Section 202Evidence Act, 1872 — Section 114, 27, 27(1), 28
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 83 of 305
High Courts03 Sept 2012Dismissed
W/C Jitender Kumar Vs UOI and Others
Delhi High Court · (2012) 09 DEL CK 0450
High Courts03 Sept 2012Disposed Off
Chhotelal and Others Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0449
High Courts03 Sept 2012Dismissed
Romesh Power Products Pvt Ltd and Another Vs Pramod Gupta
Delhi High Court · (2012) 168 PLR 6
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 20(c)Sales of Goods Act, 1930 — Section 23, 23(2), 39(1)
High Courts03 Sept 2012Disposed Off
Skipper Bhawan Flat Buyers Assn. and Others Vs Skipper Towers Pvt. Ltd.
Delhi High Court · (2013) 1 ILR Delhi 29
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11
High Courts03 Sept 2012Dismissed
Megh Raj Singh and Others Vs ITDC Ltd and Another
Delhi High Court · (2012) 09 DEL CK 0327
Industrial Disputes Act, 1947 — Section 25B, 25B(2), 25F
High Courts03 Sept 2012Allowed
Sushila Devi and Others Vs ICICI Lombard General Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0319
High Courts03 Sept 2012Dismissed
Rakesh Chand Maheshwari Vs Asad Raza Zaidi and Another
Delhi High Court · (2013) 3 AD 195 : (2013) 1 JCC 89
Criminal Procedure Code, 1973 (CrPC) — Section 251, 397(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 145(2)
High Courts03 Sept 2012Dismissed
BSES Yamuna Power Ltd. Vs Shri S.R. Tiwari
Delhi High Court · (2012) 09 DEL CK 0303
High Courts03 Sept 2012Dismissed
Commissioner of Income Tax Vs Samsung India Electronics Ltd.
Delhi High Court · (2012) 09 DEL CK 0242
Income Tax Act, 1961 — Section 260A, 37(2), 43A
High Courts03 Sept 2012Dismissed
Firoz Abdul Latif Ghaswala and Another Vs State Govt. of NCT of Delhi
Delhi High Court · (2013) CriLJ 811 : (2013) 1 ILR Delhi 1 : (2012) 4 JCC 2586
Evidence Act, 1872 — Section 27, 3, 8Explosive Substances Act, 1908 — Section 5Penal Code, 1860 (IPC) — Section 120B
High Courts03 Sept 2012
Indian Medical Assoc. Vs P.O. Labour Court-I and Another
Delhi High Court · (2012) 09 DEL CK 0226
Industrial Disputes Act, 1947 — Section 2, 2(j), 2(j)(ii), 25
High Courts03 Sept 2012Allowed
Iftkhar Vs Anesthetic Gases (P.) Ltd.
Delhi High Court · (2012) 09 DEL CK 0201
High Courts03 Sept 2012Allowed
New India Assurance Company Ltd. Vs Smt. Satnam Kaur and Others
Delhi High Court · (2012) 09 DEL CK 0197
High Courts03 Sept 2012Allowed
Yachna Khare and Others Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0196
High Courts03 Sept 2012Dismissed
Shri Ganga Ram Thr. LRs Vs Sh. Ram Chander
Delhi High Court · (2012) 09 DEL CK 0178
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts03 Sept 2012
Asha Rani Gupta Vs Rajender Kumar and Others
Delhi High Court · (2012) 6 ILR Delhi 283
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Delhi Rent Control Act, 1958 — Section 27
High Courts03 Sept 2012
Shumita Didi Sandhu Vs Mr. Sanjay Singh Sandhu and Others
Delhi High Court · (2013) 1 ILR Delhi 56
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 2A, Order 6 Rule 17
High Courts03 Sept 2012
Nirmal Sethi and Others Vs Deep Chand Anand and Others
Delhi High Court · (2009) 2 ILR Delhi 309
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 12 Rule 6, Order 23 Rule 1A, Order 23 Rule 3Specific Relief Act, 1963 — Section 34
High Courts03 Sept 2012
BSES Rajdhani Power Ltd. Vs Varinder Prasad and Others
Delhi High Court · (2012) 09 DEL CK 0161
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 2(24), 2(34)