High Courts04 Sept 2012Disposed Off
TCI Global Vs M/s Synergy Freightways Pvt. Ltd.
Delhi High Court · (2012) 09 DEL CK 0429
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 81 of 305
High Courts04 Sept 2012Allowed
Jatin Ahuja Vs Union of India and Others
Delhi High Court · (2012) 193 DLT 156 : (2013) 287 ELT 3 : (2013) 22 GSTR 445
Customs Act, 1962 — Section 110, 110(1), 110(1A), 110(2), 110A
High Courts04 Sept 2012Allowed
Commissioner of Income Tax-II Vs M/s. Maruti Insurance Distribution Services Ltd.
Delhi High Court · (2012) 09 DEL CK 0395
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(2), 154, 158BFA, 254(1), 254(2)
High Courts04 Sept 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Manju @ Manju and Others
Delhi High Court · (2012) 09 DEL CK 0320
High Courts04 Sept 2012Dismissed
Arjun Uppal and Another Vs Seth and Sons Pvt. Ltd.
Delhi High Court · (2012) 193 DLT 115 : (2013) 1 RCR(Rent) 486
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Slum Areas (Improvement and Clearance) Act, 1956 — Section 6A
High Courts04 Sept 2012Disposed Off
Shri Sukhbir Singh Vs DR. I.P. Singh
Delhi High Court · (2012) 193 DLT 129 : (2012) 2 RCR(Rent) 409
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts04 Sept 2012Dismissed
M/s. Khurana Eco Friendly Venture (P) Ltd. Vs M/s. Monica Processing Plants
Delhi High Court · (2012) 09 DEL CK 0308
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts04 Sept 2012Allowed
Sandeep Mishra Vs Vijay Kumar Yadav and Others
Delhi High Court · (2012) 09 DEL CK 0195
Motor Vehicles Act, 1988 — Section 166
High Courts04 Sept 2012Allowed
Krishna Vs Bachan Chaudhary and Others
Delhi High Court · (2012) 09 DEL CK 0187
High Courts04 Sept 2012
State Vs Manmohan Singh
Delhi High Court · (2012) 09 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Penal Code, 1860 (IPC) — Section 302, 307, 309
High Courts04 Sept 2012
Prem Chand and Another Vs Subhash Chand Saini and Others
Delhi High Court · (2012) 2 RCR(Rent) 258
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 25B(8), 25B(9)
High Courts04 Sept 2012Dismissed
Amrik Singh Vs Balraj
Delhi High Court · (2012) 2 RCR(Rent) 412
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(a), 14(2)
High Courts04 Sept 2012
Raj Kumari Vs Sheela Devi (Since Deceased) Through Lrs
Delhi High Court · (2012) 2 RCR(Rent) 413
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2)Evidence Act, 1872 — Section 114
High Courts04 Sept 2012Dismissed
Prem Nath Motors Ltd Vs Union of India
Delhi High Court · (2012) 09 DEL CK 0114
High Courts04 Sept 2012Dismissed
Mahavir Singh Vs Delhi Transport Corporation
Delhi High Court · (2012) 09 DEL CK 0096
Administrative Tribunals Act, 1985 — Section 21(1)(a)
High Courts04 Sept 2012Dismissed
Santosh Chand Goel Vs Vinay Gupta
Delhi High Court · (2012) 09 DEL CK 0095
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts04 Sept 2012
Indian Oil Corporation Ltd. and Others Vs M/s. Ponty Malik Construction Co. and Another Ponty Malik Construction Co. and Another Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (2012) 193 DLT 535
Arbitration and Conciliation Act, 1996 — Section 16(2), 34, 34(2)(b)(ii)Contract Act, 1872 — Section 28
High Courts04 Sept 2012Dismissed
Pradeep Aggarwal Vs Dharmesh Sharma
Delhi High Court · (2012) 09 DEL CK 0085
Contempt of Courts Act, 1971 — Section 16Penal Code, 1860 (IPC) — Section 307, 34
High Courts04 Sept 2012
Nicol''s International Pvt Ltd. Vs Nicols India Pvt Ltd.
Delhi High Court · (2012) 09 DEL CK 0081
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts04 Sept 2012Dismissed
Govt. of NCT of Delhi Vs Nand Lal Singh
Delhi High Court · (2012) 193 DLT 133
Constitution of India, 1950 — Article 14, 19, 21