High Courts06 Sept 2012
Manvendra Pal Singh and Others Vs Mohd. Sabir and Others National Insurance Company Ltd. Vs Manvendra Pal Singh and Others
Delhi High Court · (2012) 09 DEL CK 0221
Motor Vehicles Act, 1988 — Section 110(1), 163A, 166, 168
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 79 of 305
High Courts06 Sept 2012
M/s Earnest and Co. Vs D.G.S. and D. and Others
Delhi High Court · (2012) 09 DEL CK 0165
Arbitration Act, 1940 — Section 14, 17, 20, 30, 33Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts06 Sept 2012Allowed
In Re: Vienova Education Private Limited and Vienova Technology Private Limited both Transferor Company
Delhi High Court · (2012) 09 DEL CK 0131
Companies Act, 1956 — Section 391, 394
High Courts06 Sept 2012Dismissed
Raj Rani Chachra and Others Vs The National Capital Territory of Delhi and Others
Delhi High Court · (2012) 09 DEL CK 0109
Limitation Act, 1963 — Section 14
High Courts06 Sept 2012
National Research Development Corporation Vs National Agro-Chemicals Industries Ltd.
Delhi High Court · (2013) 1 ILR Delhi 88
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1Evidence Act, 1872 — Section 106Limitation Act, 1963 — Section 17
High Courts06 Sept 2012
Mohd. Nasir Khan Vs Delhi State Industrial Development Corporation
Delhi High Court · (2012) 09 DEL CK 0071
High Courts06 Sept 2012
Oriental Insurance Co Ltd Vs Bhagwan Singh Rawat and Ors
Delhi High Court · (2012) 09 DEL CK 0062
High Courts06 Sept 2012Dismissed
Mangal Prasad Vs MGT. of M/s Modern Food Industries and Another
Delhi High Court · (2012) 4 JCC 2566 : (2013) 1 LLJ 103
Industrial Disputes Act, 1947 — Section 25B, 25F, 25G
High Courts06 Sept 2012Dismissed
Sanjeev Sharma Vs UOI and Another
Delhi High Court · (2012) 09 DEL CK 0048
Armed Forces Tribunals Act, 2007 — Section 3(o)(ii), 14, 34Constitution Of India, 1950 — Article 226
High Courts06 Sept 2012
Guddu Ram Vs State
Delhi High Court · (2013) 1 JCC 20 : (2012) 1 JCC 22 : (2013) 3 RCR(Criminal) 10
High Courts06 Sept 2012
S. Harinder Singh Vs S. Nirmal Singh and Others
Delhi High Court · (2012) 132 DRJ 218 : (2012) 168 PLR 9
Arbitration and Conciliation Act, 1996 — Section 16, 16(5), 34, 37(1)(b)
High Courts05 Sept 2012Disposed Off
Surat Singh Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0566
High Courts05 Sept 2012Allowed
Yogendra Singh Vs Delhi Technological University and Anr
Delhi High Court · (2012) 09 DEL CK 0504
Constitution of India, 1950 — Article 226
High Courts05 Sept 2012Allowed
R.T. Paramhans Vs Union of India and Another
Delhi High Court · (2013) 1 AD 276 : (2012) 193 DLT 265 : (2013) 2 SCT 386 : (2013) 2 SLJ 62
High Courts05 Sept 2012Allowed
Sudesh Mahajan and Others Vs Anil Azad and Others
Delhi High Court · (2012) 09 DEL CK 0398
High Courts05 Sept 2012Allowed
Master Ram Kumar Vs Manish Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0397
High Courts05 Sept 2012Disposed Off
Social Jurist, A Civil Rights Group Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 132 DRJ 393 : (2012) 6 ILR Delhi 308
Constitution of India, 1950 — Article 14, 15, 21, 21A, 38Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 26Right of Children to Free and Compulsory Education Act, 2009 — Section 12(2), 19, 19(2), 3
High Courts05 Sept 2012Dismissed
The Executive Engineer (C) Dr-X, Delhi Jal Board Vs M/s Arun Kumar
Delhi High Court · (2012) 09 DEL CK 0365
Arbitration and Conciliation Act, 1996 — Section 34, 34(3), 5Limitation Act, 1963 — Section 14, 29(2)
High Courts05 Sept 2012Dismissed
Seema Gupta Vs State and Others
Delhi High Court · (2012) 8 AD 638 : (2012) 4 JCC 2556
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 442, 452
High Courts05 Sept 2012
Shri Mange Vs Govt. of NCT of Delhi and Anr
Delhi High Court · (2012) 09 DEL CK 0236