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Delhi High Court judgments, 2012

6,099 judgments · page 61 of 305

High Courts25 Sept 2012

CBI Vs Purshottam Dev Arya

Delhi High Court · (2013) 2 Crimes 437 : (2012) 4 JCC 2562

Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 174A, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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High Courts24 Sept 2012Disposed Off

M/s Nina Garments (Pvt.) Ltd. Vs M/s Unitech Ltd.

Delhi High Court · (2013) 4 AD 772 : (2013) 196 DLT 57 : (2012) 132 DRJ 360

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 6Constitution of India, 1950 — Article 27, 55Contract Act, 1872 — Section 29
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