High Courts26 Sept 2012Allowed
National Insurance Co. Ltd. Vs Uday Chandra Mishra and Others
Delhi High Court · (2012) 09 DEL CK 0341
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 59 of 305
High Courts26 Sept 2012Disposed Off
Bombay Container Terminals Pvt. Ltd. Vs Central Warehousing Corporation
Delhi High Court · (2012) 9 AD 199
Arbitration Act, 1940 — Section 30, 33
High Courts26 Sept 2012Dismissed
Bal Kishan Lamba Vs State
Delhi High Court · (2012) 9 AD 132
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 151, 313Evidence Act, 1872 — Section 106
High Courts26 Sept 2012Disposed Off
Arora Construction Co. (Pvt.) Ltd. Vs Bharat Sanchar Nigam Limited and Another
Delhi High Court · (2012) 09 DEL CK 0331
Arbitration and Conciliation Act, 1996 — Section 34
High Courts26 Sept 2012Allowed
Steel Wool Corporation and Another Vs Husana Khatun and Others
Delhi High Court · (2012) 09 DEL CK 0312
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1988 — Section 140, 163, 163A, 166
High Courts26 Sept 2012Disposed Off
New India Assurance Co. Ltd. Vs Padam Singh and Others
Delhi High Court · (2012) 09 DEL CK 0311
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts26 Sept 2012Disposed Off
Suminder Singh Reen Vs Satya Khurana
Delhi High Court · (2012) 9 AD 603
High Courts26 Sept 2012Disposed Off
Centre for Public Interest Litigation Vs Union of India
Delhi High Court · (2012) 8 AD 516 : (2012) 193 DLT 329
High Courts26 Sept 2012Dismissed
Parvati Devi Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0293
Hindu Marriage Act, 1955 — Section 5(1)
High Courts26 Sept 2012
Prabhash Kumar Singh Vs State and Another
Delhi High Court · (2012) 9 AD 399
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 182, 210, 482Penal Code, 1860 (IPC) — Section 182, 323, 34, 365, 380
High Courts26 Sept 2012Dismissed
Sujata Tekwani and Others Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0271
High Courts26 Sept 2012
M/s Gulati Agencies (P) Ltd. Vs M/s Hallex Applied Power Pvt. Ltd.
Delhi High Court · (2012) 09 DEL CK 0262
Central Sales Tax Act, 1956 — Section 8(4)Companies Act, 1956 — Section 433, 434, 434(1)(a), 439Evidence Act, 1872 — Section 114(8)
High Courts26 Sept 2012
S.B. Tripathi Vs Delhi Development Authority and Others
Delhi High Court · (2012) 09 DEL CK 0259
High Courts26 Sept 2012
Kerala State Marketing Federation Ltd. Vs Union of India
Delhi High Court · (2012) 09 DEL CK 0151
Constitution of India, 1950 — Article 299Specific Relief Act, 1963 — Section 34
High Courts26 Sept 2012
Ved Prakash Yadav Vs Naryan Das and Others
Delhi High Court · (2012) 09 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, Order 7 Rule 11
High Courts26 Sept 2012Dismissed
Patil Vossloh Rail Systems Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0068
Constitution of India, 1950 — Article 77
High Courts26 Sept 2012Allowed
Oriental Insurance Co. Ltd. Vs Kusum and Others
Delhi High Court · (2012) 09 DEL CK 0056
High Courts26 Sept 2012
Uttaranchal State Road Transport Corporation Vs Vimla Bisht and Others Vimla Bisht and Others Vs Uttranchal State Road Transport Corporation
Delhi High Court · (2012) 09 DEL CK 0020
High Courts26 Sept 2012Allowed
Oriental Insurance Co. Ltd. Vs Raman Ji Thakur and Others
Delhi High Court · (2012) 09 DEL CK 0019