High Courts28 Sept 2012Dismissed
Kanta Devi Charitable and Aeducational Society Vs DDA and Another
Delhi High Court · (2012) 09 DEL CK 0074
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 57 of 305
High Courts28 Sept 2012
Manushi Sangathan, Delhi Vs Govt. of Delhi and Others Initiative For Transportation and Development Programmes Vs MCD and Others Manushi Sangathan Vs P.K. Panda and Others
Delhi High Court · (2012) 09 DEL CK 0051
High Courts28 Sept 2012Allowed
ABB Limited Vs The Commissioner, Delhi Value Added Tax
Delhi High Court · (2013) 1 BC 402 : (2012) 55 VST 1
Constitution of India, 1950 — Article 286(1), 286(1)(b), 286(2)Delhi Value Added Tax Act, 2004 — Section 3, 5(2), 7, 7(a), 7(c)
High Courts28 Sept 2012Allowed
Kaushalya Devi and Others Vs L. Nk. Rajesh Kumar and Another
Delhi High Court · (2012) 09 DEL CK 0021
High Courts27 Sept 2012Dismissed
Rakesh Kumar Jha Vs State of Delhi
Delhi High Court · (2012) 9 AD 338
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 293, 293(1)Evidence Act, 1872 — Section 145, 157, 21, 24, 25Penal Code, 1860 (IPC) — Section 302, 313
High Courts27 Sept 2012Disposed Off
Subhash Chander Sachdeva and Another Vs Gulab Singh and Another Gulab Singh and Another Vs Matwal Chand
Delhi High Court · (2012) 8 AD 86 : (2012) 195 DLT 243 : (2012) 132 DRJ 669
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Section 1, 10Land Acquisition Act, 1894 — Section 31(5), 34, 34(2)(b)(ii), 4, 6
High Courts27 Sept 2012Dismissed
Raghubir Saran Charitable Trust Vs Arun Kumar Jain and Another
Delhi High Court · (2012) 132 DRJ 584
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Constitution of India, 1950 — Article 227
High Courts27 Sept 2012Dismissed
Globe Capital Market Ltd. Vs Jai Prakash Associated Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0438
Companies Act, 1956 — Section 111A
High Courts27 Sept 2012Disposed Off
M/s Handloom Textorium Vs Guneshwar Rai
Delhi High Court · (2012) 09 DEL CK 0437
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)(c), 12(5), 25F, 25G
High Courts27 Sept 2012
Ashish Kumar Verma Vs Union Public Service Commission and Others
Delhi High Court · (2012) 195 DLT 132
High Courts27 Sept 2012Disposed Off
Jai Prakash Vs State
Delhi High Court · (2012) 4 JCC 2625
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts27 Sept 2012Dismissed
R.D. Mangat Vs Brij Mohan
Delhi High Court · (2012) 09 DEL CK 0373
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)Transfer of Property Act, 1882 — Section 54
High Courts27 Sept 2012Disposed Off
National Insurance Co. Ltd. Vs Baby Naaz and Others
Delhi High Court · (2012) 09 DEL CK 0366
Motor Vehicles Act, 1988 — Section 166
High Courts27 Sept 2012Dismissed
Dinesh Ahuja Vs Praful Prakash Ramanand
Delhi High Court · (2012) 09 DEL CK 0364
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts27 Sept 2012Allowed
Vardhman Co-Operative H/B Society Ltd. Vs Anil Kumar Jain and Another
Delhi High Court · (2012) 09 DEL CK 0343
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 2003 — Section 70, 71
High Courts27 Sept 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Meera Devi and Others
Delhi High Court · (2012) 09 DEL CK 0342
High Courts27 Sept 2012Disposed Off
Shiv Lal (Deceased) Through L.Rs.. Vs UOI and Others
Delhi High Court · (2012) 09 DEL CK 0330
High Courts27 Sept 2012Allowed
Reliance General Insurance Co. Ltd. Vs Nisha Devi and Others
Delhi High Court · (2012) 132 DRJ 600 : (2013) 1 ILR Delhi 371
Motor Vehicles Act, 1988 — Section 110, 168, 95
High Courts27 Sept 2012Dismissed
Jaiveer Kashyap Vs State and Others
Delhi High Court · (2012) 09 DEL CK 0305
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 121, 122, 123, 124, 125Evidence Act, 1872 — Section 165
High Courts27 Sept 2012Allowed
Bureau of Indian Standards Vs Director General of Income Tax (Exemptions)
Delhi High Court · (2012) 10 AD 140 : (2013) 260 CTR 39 : (2013) 133 DRJ 428 : (2013) 358 ITR 78 : (2013) 212 TAXMAN 210
Advocates Act, 1961 — Section 2(15), 6Bureau of Indian Standards Act, 1986 — Section 10, 2(15), 22, 23, 26Constitution of India, 1950 — Article 12, 226