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Delhi High Court judgments, 2012

6,099 judgments · page 54 of 305

High Courts04 Oct 2012Dismissed

Deepika Vs Union of India and Others

Delhi High Court · (2012) 9 AD 391

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, 151, 2, 2(2), 26(2)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 18, 26, 26(2), 5
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High Courts03 Oct 2012Dismissed

Sunil Kumar Vs UOI and Others

Delhi High Court · (2012) 10 DEL CK 0341

Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 226, 311(2)
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High Courts03 Oct 2012Disposed Off

Ram Mehar Singh Vs D.T.C.

Delhi High Court · (2012) 132 DRJ 588 : (2013) 137 FLR 435

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
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High Courts03 Oct 2012Dismissed

Local Health Authority Vs Joginder Singh

Delhi High Court · (2012) 10 AD 336 : (2013) 1 JCC 260 : (2012) 1 JCC 260

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2(ia), 7
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