High Courts09 Oct 2012Allowed
Ramesh Vs State of The NCT of Delhi
Delhi High Court · (2012) 9 AD 15 : (2013) 1 JCC 50
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 165, 166, 166(3)Penal Code, 1860 (IPC) — Section 302, 34, 364, 43, 482
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 49 of 305
High Courts09 Oct 2012
M/s Gita Pumps Vs Delhi Development Authority and Another Delhi Development Authority Vs M/s Gita Pumps and Another
Delhi High Court · (2012) 10 DEL CK 0131
Arbitration Act, 1940 — Section 14, 14(2), 17, 20, 30Contract Act, 1872 — Section 28
High Courts09 Oct 2012
Shalini Sharma and Others Vs Kuldeep Singh and Others New India Assurance Co. Ltd. Vs Shalini Sharma and Others
Delhi High Court · (2012) 10 DEL CK 0103
High Courts09 Oct 2012
M/s Associated Builders Vs Delhi Development Authority and Another
Delhi High Court · (2012) 9 AD 289 : (2012) 194 DLT 14
Arbitration Act, 1940 — Section 30, 33
High Courts09 Oct 2012
Dhanwantri Ayurvedic Medical College and Research Centre and Another Vs Union of India and Another
Delhi High Court · (2012) 10 DEL CK 0088
Indian Medicine Central Council Act, 1970 — Section 13A
High Courts09 Oct 2012Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Neelam @ Singara @ Shivani and Others
Delhi High Court · (2012) 10 DEL CK 0061
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts09 Oct 2012Dismissed
Radio Systems Inc. Vs Union of India and Another
Delhi High Court · (2012) 10 DEL CK 0060
Constitution of India, 1950 — Article 226
High Courts09 Oct 2012
Royal Sundaram Alliance Insurance Company Ltd. Vs Smt. Manju and Others
Delhi High Court · (2012) 10 DEL CK 0059
Motor Vehicles Act, 1988 — Section 163A
High Courts09 Oct 2012Allowed
New India Assurance Co. Ltd. Vs Tapan Deep Singh and Others
Delhi High Court · (2012) 10 DEL CK 0058
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 171, 181, 2(21)Penal Code, 1860 (IPC) — Section 279, 338
High Courts09 Oct 2012Allowed
M/s. Auto Creaters Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0052
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 110(1A), 110(2), 110A, 124
High Courts09 Oct 2012Dismissed
Allegran Inc. and Another Vs Intas Pharmaceuticals
Delhi High Court · (2013) 53 PTC 36
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts09 Oct 2012Allowed
Future General India Insurance Co. Ltd. Vs Mohd. Ibrahim and Others
Delhi High Court · (2012) 10 DEL CK 0015
Motor Vehicles Act, 1988 — Section 10, 11, 14, 149(2), 149(2)(a)(i)(ii)
High Courts09 Oct 2012Dismissed
Scindia Potteries and Services P. LTD. Vs J.K. Jain and Another
Delhi High Court · (2013) 199 DLT 221
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)
High Courts08 Oct 2012Allowed
Uttarakhand Transport Corporation Vs Baleshwari @ Bala and Others
Delhi High Court · (2012) 10 DEL CK 0416
High Courts08 Oct 2012Allowed
Dr. Arvind Kumar Vs M/s. U.P.S.R.T.C. and Others
Delhi High Court · (2012) 10 DEL CK 0411
High Courts08 Oct 2012Allowed
Vijay Kumar Vs The State (NCT of Delhi) and Others
Delhi High Court · (2012) 10 DEL CK 0410
High Courts08 Oct 2012Dismissed
M/s. A.D. Overseas Vs Smt. Sneh Lata Sharma
Delhi High Court · (2012) 9 AD 250 : (2013) 133 DRJ 198
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Contract Act, 1872 — Section 23, 24, 48, 48(1), 73Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 3, 4, 5, 6
High Courts08 Oct 2012Disposed Off
New India Assurance Company Ltd. Vs Kiran and Others
Delhi High Court · (2012) 10 DEL CK 0369
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, 35Suits Valuation Act, 1887 — Section 9
High Courts08 Oct 2012Dismissed
Punnamana Agencies Vs Marubeni Corporation and Others
Delhi High Court · (2012) 10 DEL CK 0339
High Courts08 Oct 2012Dismissed
M/s. Chinteshwar Steel Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0337
Central Excises and Salt Act, 1944 — Section 35G, 35G(9), 36Companies Act, 1956 — Section 10, 10(1)(a), 10E, 10E(6), 10FConstitution of India, 1950 — Article 226, 227