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Delhi High Court judgments, 2012

6,099 judgments · page 47 of 305

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High Courts10 Oct 2012Allowed

Rattan Singh Khatri Vs The Oriental Insurance Company Ltd. and Others

Delhi High Court · (2012) 10 DEL CK 0406

Motor Vehicles Act, 1988 — Section 168
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High Courts10 Oct 2012Allowed

M/s. Icon Controls Pvt. Ltd. Vs M/s. Alstom Projects India Ltd.

Delhi High Court · (2012) 10 AD 103 : (2013) 197 DLT 4

Civil Procedure Code, 1908 (CPC) — Section 34
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High Courts10 Oct 2012

R.K. Agarwal Vs The Secy. BRDB and Others

Delhi High Court · (2012) 10 DEL CK 0338

Evidence Act, 1872 — Section 32, 33
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High Courts10 Oct 2012Disposed Off

Jetlite (India) Ltd. Vs M/s. T.V.C. Sky Shop

Delhi High Court · (2012) 8 AD 656

Arbitration and Conciliation Act, 1996 — Section 11(6), 28(3), 31(7)(b), 34
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High Courts10 Oct 2012Dismissed

Kanta Sachdeva and Another Vs A.D. Choudhary

Delhi High Court · (2012) 10 DEL CK 0331

Delhi Rent Control Act, 1958 — Section 25B(8)
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High Courts10 Oct 2012Dismissed

M/s Tinna Overseas Limited Vs Food Corporation of India and Another

Delhi High Court · (2012) 9 AD 619

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High Courts10 Oct 2012Allowed

Om Prakash and Another Vs Vijay Shri Pvt. Ltd.

Delhi High Court · (2013) 1 RCR(Rent) 251

Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(1)(g), 25(8), 25B(5), 25B(8)
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High Courts10 Oct 2012

Ranbir Singh and Others Vs Amrit Singh Thru lr''s and Others EC+

Delhi High Court · (2012) 10 DEL CK 0207

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High Courts10 Oct 2012

Munna Prasad Vs The Mgmt of M/s Sawhney Rubber

Delhi High Court · (2013) 136 FLR 268 : (2012) LLR 1255

Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(c), 25F
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High Courts10 Oct 2012

Dharampal and Others Vs State of Delhi and Another

Delhi High Court · (2012) 9 AD 285 : (2013) 1 JCC 23

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397(3), 482
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High Courts10 Oct 2012

National Insurance Company Ltd. Vs Vikram Batra and Others

Delhi High Court · (2012) 10 DEL CK 0182

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High Courts10 Oct 2012

Smt. Sarita and Others Vs Keshav Ram and Others

Delhi High Court · (2012) 10 DEL CK 0181

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High Courts10 Oct 2012Dismissed

Bajaj Allianz General Insurance Company Ltd. Vs Smt. Saroj and Others

Delhi High Court · (2012) 10 DEL CK 0180

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High Courts10 Oct 2012

Smt. Sujata Prakash Vs Ajay and Others

Delhi High Court · (2012) 10 DEL CK 0179

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High Courts10 Oct 2012

Babita Devi and Others Vs Rohtash and Others

Delhi High Court · (2012) 10 DEL CK 0178

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High Courts10 Oct 2012

Usha Rani Gautam and Others Vs Devender Gautam

Delhi High Court · (2012) 10 DEL CK 0177

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11Hindu Succession Act, 1956 — Section 23
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High Courts10 Oct 2012

Delhi Development Authority Vs M/s Harcharan Dass Gupta and Others

Delhi High Court · (2012) 10 DEL CK 0176

Interest Act, 1978 — Section 3
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High Courts10 Oct 2012

In Re : M/s Luk Auto Ancilliary (I) Ltd.

Delhi High Court · (2012) 10 DEL CK 0174

Companies Act, 1956 — Section 454(5), 481
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High Courts10 Oct 2012

Krishna Texport Indus Ltd. Vs DCM Ltd.

Delhi High Court · (2012) 10 DEL CK 0173

Companies Act, 1956 — Section 151
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High Courts10 Oct 2012Dismissed

Indermal Gupta and Another Vs Sunder Singh and Others

Delhi High Court · (2013) 1 RCR(Rent) 459

Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 15(4), 19, 25B(8)
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