High Courts12 Oct 2012
National Insurance Co. Ltd. Vs Gita Bindal and Others
Delhi High Court · (2012) 10 DEL CK 0094
Motor Vehicles Act, 1988 — Section 163, 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 45 of 305
High Courts12 Oct 2012Dismissed
Krishan Kumar Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0093
High Courts12 Oct 2012
Cipla Ltd. Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0086
Patents Act, 1970 — Section 25(3)
High Courts12 Oct 2012
National Insurance Company Ltd. Vs Smt. Savitri and Others Smt. Savitri and Others Vs Dheeraj Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0063
High Courts12 Oct 2012
National Insurance Company Ltd. Vs Roop Chand and Others
Delhi High Court · (2012) 10 DEL CK 0062
Motor Vehicles Act, 1988 — Section 147(5), 149(1)
High Courts12 Oct 2012Dismissed
Dinesh Gupta Vs Sh. Vishal Chandra Gupta and Another
Delhi High Court · (2012) 10 DEL CK 0051
Chartered Accountants Act, 1949 — Section 21(2), 21(3)Companies Act, 1956 — Section 173(2), 224(6), 225
High Courts12 Oct 2012
The Oriental Insurance Company Ltd. Vs Smt. Ranjana Mishra and Others Smt. Ranjana Mishra and Others Vs The Oriental Insurance Company Ltd.
Delhi High Court · (2012) 10 DEL CK 0022
High Courts12 Oct 2012Allowed
Smt. Madhu Bala and Others Vs Sh. Surender Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0018
High Courts11 Oct 2012Dismissed
Birla Transasia Carpets Limited Vs M/S Roshin Lal Gupta and Sons
Delhi High Court · (2012) 195 DLT 134
Civil Procedure Code, 1908 (CPC) — Section 151Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 22(1), 25
High Courts11 Oct 2012Dismissed
Davender Kumar Sharma Vs Mohinder Singh and Others
Delhi High Court · (2013) 1 ILR Delhi 409
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(5), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Specific Relief Act, 1963 — Section 14, 14(1)(b), 21
High Courts11 Oct 2012Dismissed
Birla Textile Mills Vs Presiding Officer and Another
Delhi High Court · (2012) 10 DEL CK 0414
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts11 Oct 2012Disposed Off
Oil and Natural Gas Corporation Ltd. Vs Amtek Geophysical Pvt. Ltd.
Delhi High Court · (2012) 10 DEL CK 0412
Arbitration Act, 1940 — Section 11, 12, 5, 8Arbitration and Conciliation Act, 1996 — Section 12, 13, 16, 34
High Courts11 Oct 2012Disposed Off
National Insurance Co. Ltd. Vs Abha Goel and Others Abha Goel and Others Vs National Insurance Co. Ltd.
Delhi High Court · (2012) 10 DEL CK 0405
Motor Vehicles Act, 1988 — Section 14(2), 149, 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts11 Oct 2012Allowed
Vishnu Kumar Vs State
Delhi High Court · (2012) 9 AD 219
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Oct 2012Disposed Off
Food Corporation of India Workers Union and Another Vs Surendra Ram and Others
Delhi High Court · (2012) 195 DLT 50
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 94(c)Constitution of India, 1950 — Article 129Contempt of Courts Act, 1971 — Section 12, 13
High Courts11 Oct 2012Dismissed
National Highways Authority of India Vs M/s BEL-ACC (JV)
Delhi High Court · (2012) 10 DEL CK 0397
High Courts11 Oct 2012Allowed
Commissioner of Customs Vs Jaspreet Singh Jolly
Delhi High Court · (2013) 288 ELT 379
Customs Act, 1962 — Section 1(11)(d), 112(a)(i)
High Courts11 Oct 2012Dismissed
The Commissioner of Income Tax-VI Vs Vatika construction Pvt. Ltd.
Delhi High Court · (2013) 197 DLT 209
Income Tax Act, 1961 — Section 271(1)(c), 40A(3), 44, 44AD
High Courts11 Oct 2012Dismissed
Shankar Baitha Vs State
Delhi High Court · (2012) 10 DEL CK 0391
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts11 Oct 2012Allowed
Moti Kala and Another Vs Yogender and Others
Delhi High Court · (2012) 10 DEL CK 0357
Motor Vehicles Act, 1988 — Section 163A