High Courts15 Oct 2012

Bata India Ltd. Vs A.M. Turaz and Others

Delhi High Court · (2013) 53 PTC 536

Cinematograph Act, 1952 — Section 3, 4, 5A, 5A(A), 5BCivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, 151, 9Constitution of India, 1950 — Article 104, 105, 14, 19, 19(1)
High Courts15 Oct 2012Dismissed

D.S. Chauhan Vs Railway Board, Ministry of Railways

Delhi High Court · (2013) 198 DLT 731 : (2012) 132 DRJ 905

Constitution of India, 1950 — Article 14Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(1), 2(i), 2(i)(iv), 2(k)