High Courts17 Oct 2012
Reliance General Insurance Company Ltd. Vs Vikas and Others Vikas and Others Vs Reliance General Insurance Company Ltd.
Delhi High Court · (2012) 10 DEL CK 0066
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 41 of 305
High Courts17 Oct 2012
Amit Saini Vs Jaimala Saini and Others
Delhi High Court · (2012) 10 DEL CK 0057
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 — Section 25, 26, 8
High Courts17 Oct 2012
Rahul Jain and Others Vs Narender Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0056
High Courts17 Oct 2012Dismissed
Susamma Jacob Vs Pyroguard Engineers P. Ltd. and Others
Delhi High Court · (2012) 9 AD 173 : (2012) 4 JCC 286
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 406, 420
High Courts17 Oct 2012Allowed
In Re: International Airconditioning Product Pvt. Ltd., Systemair Software Private Ltd. and Systemair India Pvt. Ltd.
Delhi High Court · (2012) 10 DEL CK 0048
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts17 Oct 2012
Shri Shyam Sunder Kalra Vs Shri Ravinder Kumar Jain and Another
Delhi High Court · (2012) 10 DEL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 21, 89
High Courts16 Oct 2012Allowed
The Co-operative Store Ltd., Superbazar and Another Vs Superbazar Karamchari Hitesh Sangathan (Regd.) and Others
Delhi High Court · (2013) 133 DRJ 129
Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Oct 2012Dismissed
M/s Linde Heavy Truck Division Ltd. Vs Container Corporation of India Ltd. and Another
Delhi High Court · (2012) 195 DLT 366
Arbitration and Conciliation Act, 1996 — Section 2(b), 7, 8
High Courts16 Oct 2012Dismissed
Apollo International Ltd. Vs Supriya Pharmaceuticals Ltd.
Delhi High Court · (2013) 1 BC 56 : (2012) 195 DLT 288
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ASick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)
High Courts16 Oct 2012Dismissed
Reliance General Insurance Company Ltd. Vs Rajender Singh Yadav and Others
Delhi High Court · (2012) 10 DEL CK 0364
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts16 Oct 2012Disposed Off
Union of India and Others Vs Smt. Savitri Sharma
Delhi High Court · (2012) 10 DEL CK 0359
Administrative Tribunals Act, 1985 — Section 19(4)
High Courts16 Oct 2012Dismissed
Bhartiya Mazdoor Sangh and Another Vs State of NCT of Delhi
Delhi High Court · (2012) 10 DEL CK 0354
Delhi Electricity Reform Act, 2000 — Section 3(2)
High Courts16 Oct 2012Allowed
New India Assurance Company Ltd. Vs Uma Sharma and Others
Delhi High Court · (2012) 10 DEL CK 0344
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, 35Suits Valuation Act, 1887 — Section 9
High Courts16 Oct 2012Allowed
Union of India and Another Vs S.C. Surliya and Others
Delhi High Court · (2012) 9 AD 488
High Courts16 Oct 2012Dismissed
Smt. Sunita Vs Assistant Chief of Air Staff (Works) and Another
Delhi High Court · (2012) 10 DEL CK 0283
Constitution of India, 1950 — Article 226
High Courts16 Oct 2012Dismissed
United India Insurance Company Ltd. Vs Dayanand and Others
Delhi High Court · (2012) 10 DEL CK 0269
High Courts16 Oct 2012Allowed
Smt. Swaran Lata and Others Vs Shri Ravat Singh and Others
Delhi High Court · (2012) 10 DEL CK 0263
Income Tax Act, 1961 — Section 88
High Courts16 Oct 2012Dismissed
Bhim Singh Vs Gaon Sabha, Kanjhawala
Delhi High Court · (2012) 10 DEL CK 0260
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 251Delhi Land Reforms Act, 1954 — Section 85
High Courts16 Oct 2012Dismissed
Awasthi Construction Co. Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 1 ARBLR 70
Arbitration and Conciliation Act, 1996 — Section 11(7), 13(3), 14(2), 16, 16(2)Constitution of India, 1950 — Article 12, 226, 227
High Courts16 Oct 2012Allowed
Rajinder Gaur Vs Commissioner of Central Excise
Delhi High Court · (2013) 288 ELT 498
Central Excises and Salt Act, 1944 — Section 35F