High Courts17 Oct 2012Dismissed
Hemant @ Pandit Vs State of NCT of Delhi
Delhi High Court · (2012) 10 DEL CK 0388
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 9
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 40 of 305
High Courts17 Oct 2012
M/s Monnet Finance Ltd. Vs Rattan Lal Garera and Another
Delhi High Court · (2012) 10 DEL CK 0383
Usurious Loans Act, 1918 — Section 3(i)(e)
High Courts17 Oct 2012Dismissed
Naresh Sharma - HUF Vs Ramkishan Gupta and Another
Delhi High Court · (2012) 10 AD 80 : (2012) 195 DLT 168
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 99, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts17 Oct 2012Disposed Off
Meena and Another Vs State and Another
Delhi High Court · (2012) 194 DLT 525 : (2013) 1 JCC 61
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Dowry Prohibition Act, 1961 — Section 6(1)(c)
High Courts17 Oct 2012
S.P. Singh Chandel Vs Utam Singh Thapa and Another
Delhi High Court · (2012) 10 DEL CK 0372
Contract Act, 1872 — Section 65Delhi Municipal Corporation Act, 1957 — Section 343, 344(1)
High Courts17 Oct 2012Disposed Off
Anand Prakash Gupta Vs M/s Gold Cause Constructions Pvt. Ltd. and Another
Delhi High Court · (2012) 10 DEL CK 0371
High Courts17 Oct 2012Dismissed
Ram Kumar Verma Vs Rajiv Kumar Sharma and Others
Delhi High Court · (2012) 10 AD 306
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b)
High Courts17 Oct 2012Dismissed
Chemo Pharma Laboratores Ltd. Vs Thakur Rangji Mandir Trust
Delhi High Court · (2012) 9 AD 163 : (2013) 133 DRJ 84 : (2013) 2 RCR(Rent) 449
Companies Act, 1956 — Section 164Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b), 14(1)(b)(j), 22, 25
High Courts17 Oct 2012Allowed
Bade Lal Parshad and Others Vs State and Others
Delhi High Court · (2012) 10 DEL CK 0312
Criminal Procedure Code, 1973 (CrPC) — Section 161, 324, 34, 397, 401Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 326
High Courts17 Oct 2012Dismissed
Sundeep Khanna Vs A. Das Gupta and Others
Delhi High Court · (2012) 10 DEL CK 0308
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 92Specific Relief Act, 1963 — Section 10, 16, 16(c), 21(2)
High Courts17 Oct 2012Allowed
M/s. Shanti Garments Vs M/s. Chhabra and Others
Delhi High Court · (2013) 2 AD 247
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Oct 2012Allowed
Rakesh Bali Vs Subhash Chand and Others
Delhi High Court · (2012) 10 DEL CK 0265
High Courts17 Oct 2012Disposed Off
Tata AIG General Insurance Company Ltd. Vs Babu Lal and Others
Delhi High Court · (2012) 10 DEL CK 0264
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts17 Oct 2012Dismissed
C.P. Kapur Vs The Chairman and Others
Delhi High Court · (2013) 6 AD 362 : (2013) 2 BC 243 : (2013) 198 DLT 56
High Courts17 Oct 2012Dismissed
Anil Kumar and Others Vs The State of NCT of Delhi
Delhi High Court · (2012) 10 DEL CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 376, 420
High Courts17 Oct 2012
United India Insurance Co Ltd. Vs Sushila Devi and Others
Delhi High Court · (2012) 10 DEL CK 0209
High Courts17 Oct 2012Dismissed
M.C.D. Vs I.C. Sharma
Delhi High Court · (2012) 10 DEL CK 0204
Constitution of India, 1950 — Article 16
High Courts17 Oct 2012
Prakash Jha Productions Vs Bata India Limited and Others
Delhi High Court · (2012) 193 DLT 661 : (2013) 54 PTC 303
High Courts17 Oct 2012Allowed
In Re: Bedelia Builders and Constructions Private Limited and Others
Delhi High Court · (2012) 10 DEL CK 0123
Companies Act, 1956 — Section 391, 391(2), 394
High Courts17 Oct 2012
M/s HI-Tech Pipes Limited Vs M/s Pioneer Fabricators Pvt. Ltd. and Another
Delhi High Court · (2013) 2 BC 318 : (2013) 197 DLT 389 : (2013) 133 DRJ 19
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10