High Courts19 Oct 2012Allowed
Commissioner of Income Tax Delhi IV Vs Goyal M.G. Gases P. Ltd.
Delhi High Court · (2012) 10 DEL CK 0259
Income Tax Act, 1961 — Section 143(1), 271, 271(1), 271(1)(c), 271(c)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 38 of 305
High Courts19 Oct 2012Dismissed
Fazal Khan Vs State
Delhi High Court · (2013) 1 AD 514 : (2013) 1 JCC 253 : (2012) 1 JCC 253
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482
High Courts19 Oct 2012Allowed
Gulshan Kumar Vs Baby Sachdev @ Reeta Sachdev
Delhi High Court · (2012) 10 AD 85 : (2013) 169 PLR 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(c), Order 9 Rule 9
High Courts19 Oct 2012Dismissed
Shumana Sen Vs Commissioner of Income Tax XIV and Others
Delhi High Court · (2013) 1 ILR Delhi 426 : (2013) 356 ITR 291
Income Tax Act, 1961 — Section 142(1), 147, 148, 148(2), 149
High Courts19 Oct 2012Dismissed
M.P. Vaish Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0214
Constitution of India, 1950 — Article 14, 148, 16, 309
High Courts19 Oct 2012Dismissed
Sh. D.P. Surya Vs Delhi Vidyut Board and Others
Delhi High Court · (2012) 10 DEL CK 0213
High Courts19 Oct 2012Dismissed
Basudeb Roy Vs National Fertilizer Limited
Delhi High Court · (2012) 10 DEL CK 0212
High Courts19 Oct 2012
Ahuja Masala Company Pvt. Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 135 DRJ 402
Constitution of India, 1950 — Article 226
High Courts19 Oct 2012Dismissed
Anand Tewari Vs CBI
Delhi High Court · (2012) 10 AD 167
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts19 Oct 2012
New India Assurance Company Ltd. Vs Rajesh Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0112
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Oct 2012Allowed
Mr. C.S. Clarke and Others Vs State (Govt. of NCT of Delhi) and Another
Delhi High Court · (2013) LabIC 13 : (2013) 169 PLR 9
Insurance Act, 1938 — Section 38, 39Provident Funds Act, 1925 — Section 5, 5(1)
High Courts19 Oct 2012Dismissed
Oriental Insurance Company Ltd. Vs Pritam Kumar Burman and Others
Delhi High Court · (2012) 10 DEL CK 0068
High Courts19 Oct 2012
Court on its Motion Vs Govt. of NCT of Delhi and Others SS Sai Baba Om Jee @ SS Omji and Others Vs Shoaib Iqbal and Others
Delhi High Court · (2012) 193 DLT 781 : (2012) 132 DRJ 761
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 20A(2)Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts19 Oct 2012
M/s Meattles Pvt. Ltd. Vs HDFC Bank Limited
Delhi High Court · (2012) 9 AD 624
Central Excises and Salt Act, 1944 — Section 12A, 12BFinance Act, 2007 — Section 135, 65, 68Finance Act, 2010 — Section 76
High Courts19 Oct 2012
Jaswinder Singh Vs Mrigendra Pritam Vikramsingh Steiner and Others
Delhi High Court · (2013) 4 AD 727 : (2012) 6 CTC 129 : (2013) 196 DLT 1 : (2013) 133 DRJ 1 : (2013) 1 ILR Delhi 436 : (2013) 169 PLR 13 : (2013) 1 RCR(Civil) 386
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, 104, 104(1)Delhi High Court Act, 1966 — Section 10, 10(1), 10(2), 16, 5
High Courts18 Oct 2012Dismissed
Amrit Sharma @ Amit Vs The State
Delhi High Court · (2012) 9 AD 149
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 53AEvidence Act, 1872 — Section 118, 119Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(2)(F)
High Courts18 Oct 2012Disposed Off
M/s Indocopters Pvt. Ltd. and Another Vs Directorate General of Civil Aviation and Another
Delhi High Court · (2012) 10 DEL CK 0377
Companies Act, 1956 — Section 252(1), 252(2), 3
High Courts18 Oct 2012Allowed
Prem Dahiya Vs Ashok Kumar and Another
Delhi High Court · (2012) 10 DEL CK 0363
Motor Vehicles Act, 1988 — Section 163A
High Courts18 Oct 2012Disposed Off
New India Assurance Co. Ltd. Vs Sneh Lata and Others Sneh Lata and Others Vs Radhey Shyam and Others
Delhi High Court · (2013) ACJ 1668
Motor Vehicles Act, 1988 — Section 166
High Courts18 Oct 2012Allowed
Raj Narain Singh and Others Vs Dr. Ashok Kumar Sharma and Others State of U.P. Vs Ashok Kumar Sharma and Others
Delhi High Court · (2012) 10 DEL CK 0353
Constitution of India, 1950 — Article 142