High Courts19 Oct 2012Disposed Off

Imran Vs State

Delhi High Court · (2012) 10 AD 343 : (2013) 1 JCC 167

Penal Code, 1860 (IPC) — Section 161, 302, 304, 307, 34
High Courts19 Oct 2012Dismissed

CIT Vs Dinesh Jain Huf

Delhi High Court · (2012) 10 DEL CK 0273

Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 132, 153A, 260A, 69B