High Courts31 Oct 2012Dismissed
Mohd. Jamal Mustafa Vs Sabira Begum
Delhi High Court · (2012) 10 DEL CK 0360
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 35 of 305
High Courts31 Oct 2012Disposed Off
Suraj Bhan and Others Vs Union of India and Another
Delhi High Court · (2012) 10 DEL CK 0345
Delhi Development Act, 1957 — Section 11Delhi Land Reforms Act, 1954 — Section 22, 81Delhi Municipal Corporation Act, 1957 — Section 507
High Courts31 Oct 2012Disposed Off
P.D. Singh Vs UOI and Others
Delhi High Court · (2012) 9 AD 565
Constitution of India, 1950 — Article 14, 16
High Courts31 Oct 2012Allowed
Maheshwari Prashad and Another Vs State
Delhi High Court · (2013) 3 AD 109 : (2013) 196 DLT 158 : (2012) 4 JCC 2777
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 25, 27, 302, 307, 324
High Courts31 Oct 2012Disposed Off
Shiv Sahni Vs Isherdas Sahni and Brothers and Others
Delhi High Court · (2013) 196 DLT 431
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151Hindu Succession Act, 1956 — Section 6Partnership Act, 1932 — Section 33, 37
High Courts31 Oct 2012Allowed
Bablu and Others Vs State of Delhi
Delhi High Court · (2012) 10 AD 199 : (2012) 4 JCC 3136
Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Oct 2012Allowed
Alok R. Maurya Vs Naresh Chander Kapoor and Others
Delhi High Court · (2012) 10 DEL CK 0222
High Courts31 Oct 2012Allowed
Surendra Kumar Vs UOI and Others
Delhi High Court · (2012) 10 DEL CK 0221
Border Security Force Act, 1968 — Section 117(2), 14, 15, 17, 18Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 2012Dismissed
Gaurav Thaper and Others Vs State
Delhi High Court · (2012) 10 DEL CK 0219
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397(3), 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts31 Oct 2012
Oil and Natural Gas Corporation Ltd. Vs "Maryada", The Weekly News Magazine and Others
Delhi High Court · (2012) 9 AD 530 : (2013) 196 DLT 474
High Courts31 Oct 2012
Commissioner of Income Tax Vs M/s Ansal Housing Finance and Leasing Co. Ltd.
Delhi High Court · (2012) 9 AD 538 : (2013) 354 ITR 180 : (2013) 213 TAXMAN 143
Income Tax Act, 1961 — Section 10, 12, 12(1A), 12A, 12AA
High Courts31 Oct 2012Dismissed
Sanjay Kaushik Vs Harender Kumar
Delhi High Court · (2012) 10 AD 450
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(1)(a), 14(2), 15
High Courts31 Oct 2012Dismissed
Surendra Pal Singh Vs Ravindra Pal Singh
Delhi High Court · (2012) 10 DEL CK 0110
Civil Procedure Code, 1908 (CPC) — Section 151, 35ADelhi Rent Control Act, 1958 — Section 50
High Courts31 Oct 2012Allowed
Smt. Shakuntala Devi and Others Vs Rakesh Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0108
Evidence Act, 1872 — Section 63, 65, 66, 74Motor Vehicles Act, 1988 — Section 166
High Courts31 Oct 2012Allowed
A.C. Roy Vs Sanjay Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0107
High Courts31 Oct 2012Allowed
Naresh Kumar Vs State
Delhi High Court · (2012) 10 DEL CK 0082
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Oct 2012Dismissed
Gondal Press Vs Punjab National Bank and Another
Delhi High Court · (2012) 10 DEL CK 0080
High Courts31 Oct 2012Dismissed
A. Entertainment Pvt. Ltd. Vs Applause Entertainment Pvt. Ltd.
Delhi High Court · (2012) 10 AD 313 : (2013) 197 DLT 174
Companies Act, 1956 — Section 433(e), 434, 439, 483Evidence Act, 1872 — Section 91, 92
High Courts31 Oct 2012Dismissed
Veena Kalra Vs Union of India and Another
Delhi High Court · (2012) 10 DEL CK 0074
Companies Act, 1956 — Section 10E(2A), 10FD, 642
High Courts31 Oct 2012Dismissed
Chaman Lal Kewal and Others Vs Kanta Devi
Delhi High Court · (2013) 133 DRJ 285 : (2013) 1 RCR(Rent) 452
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(3)(a), 25B(4), 25B(8)