High Courts01 Nov 2012Allowed
Darwan Singh Aswal and Others Vs The United India Insurance Company Ltd. and Others
Delhi High Court · (2013) 1 ACC 147
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 128, 177
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 34 of 305
High Courts01 Nov 2012Dismissed
Kiwanis Club of New Delhi Vs Director of Income Tax (Exemptions)
Delhi High Court · (2012) 195 DLT 408 : (2013) 357 ITR 205
Income Tax Act, 1961 — Section 119(2)(b), 12A, 139(1), 139(4), 142(1)
High Courts01 Nov 2012Dismissed
National Insurance Company Ltd. Vs Suresh Kumar and Others
Delhi High Court · (2013) ACJ 2589
High Courts01 Nov 2012Disposed Off
Nisha Gupta and Others Vs GKB Optolab Pvt. Ltd.
Delhi High Court · (2012) 10 AD 205
High Courts01 Nov 2012Dismissed
Harbans Singh and Another Vs State and Another
Delhi High Court · (2012) 11 DEL CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 34, 427, 452
High Courts01 Nov 2012Dismissed
Yahoo Properties Pvt. Ltd. Vs Bhai Manjit Singh and Another
Delhi High Court · (2013) 133 DRJ 495
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 14 Rule 2(2)(b), Order 15 Rule 3Specific Relief Act, 1963 — Section 14(2)(ii), 16(c)
High Courts01 Nov 2012Dismissed
S.S. Sinha Vs HCL Technologies Ltd. and Another
Delhi High Court · (2012) 11 DEL CK 0162
Arbitration and Conciliation Act, 1996 — Section 11, 34
High Courts01 Nov 2012Dismissed
Laguna Holdings Pvt. Ltd. and Others Vs Eden Park Hotels Pvt. Ltd. and Others
Delhi High Court · (2013) 112 CLA 181 : (2013) 176 CompCas 118 : (2013) 197 DLT 308 : (2013) 134 DRJ 91 : (2013) 117 SCL 351
Companies Act, 1956 — Section 162, 215, 217(5), 222(f), 224Evidence Act, 1872 — Section 91, 92
High Courts01 Nov 2012Allowed
Nand Ram and Others Vs Prem Pal and Others
Delhi High Court · (2013) ACJ 2688
High Courts01 Nov 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Rani Verma and Others
Delhi High Court · (2012) 11 DEL CK 0111
High Courts01 Nov 2012Allowed
Surender Singh Vs State and Another
Delhi High Court · (2012) 9 AD 652
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 320, 34, 341, 420, 448
High Courts01 Nov 2012Allowed
M/s Pantaloon Retail (India) Ltd. and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 9 AD 513 : (2013) 1 Crimes 339 : (2012) 195 DLT 585 : (2013) 3 JCC 1900
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 14, 16(1)(a), 17(1)(a)(ii), 19(2), 2(ix)(k)
High Courts01 Nov 2012Dismissed
Jagdambay Auto Station and Another Vs UOI and Others
Delhi High Court · (2012) 11 DEL CK 0084
Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 138Arbitration and Conciliation Act, 1996 — Section 11, 8
High Courts01 Nov 2012
Sri Ram Sayal and Sons Engineers Pvt. Ltd. Vs M/S. Indian Railway Construction Company (Ircon)
Delhi High Court · (2012) 11 DEL CK 0083
Arbitration Act, 1940 — Section 30, 33
High Courts01 Nov 2012Dismissed
M.M. Chandnani Vs Branch Manager, State Bank of Bikaner and Jaipur and Others
Delhi High Court · (2012) 11 DEL CK 0082
High Courts01 Nov 2012Allowed
M/s PT. Munshi Ram and Assocates Vs DDA DDA and Another Vs Pt. Munshi Ram and Associates (P) Ltd.
Delhi High Court · (2012) 4 ARBLR 268
Arbitration Act, 1940 — Section 14, 17, 30, 33
High Courts01 Nov 2012Dismissed
Flemingo Duty Free Shop Pvt. Ltd. and Another Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0080
Constitution of India, 1950 — Article 19(1)(g), 226
High Courts31 Oct 2012Allowed
Mrs. Sakshi Vs Oriental insurance company Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0367
High Courts31 Oct 2012Disposed Off
IFFCO TOKIO General Insurance Company Ltd. Vs Smt. Sushma Dua and Others Smt. Sushma Dua and Others Vs IFFCO TOKIO General Insurance Company Ltd.
Delhi High Court · (2012) 10 DEL CK 0366
High Courts31 Oct 2012
Smt. Swaran Katyal and Others Vs Sh. Surinder Pal Kapoor and Others
Delhi High Court · (2013) 134 DRJ 485
Transfer of Property Act, 1882 — Section 55(4)(b)