High Courts31 Oct 2012
Vijay Pal Singh and Another Vs University of Delhi
Delhi High Court · (2012) 10 AD 25
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 36 of 305
High Courts31 Oct 2012
Bharathi Ramakrishnan and Another Vs Ravi Kanta and Another
Delhi High Court · (2012) 10 AD 110 : (2013) 197 DLT 597 : (2013) 133 DRJ 234
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 21 Rule 101Hindu Succession Act, 1956 — Section 8
High Courts31 Oct 2012Allowed
Govind Singh and Another Vs Tulsi Ram @ Verma and Others
Delhi High Court · (2012) 10 DEL CK 0013
High Courts31 Oct 2012Dismissed
The New India Assurance Company Ltd. Vs Sunil Kumar Jha and Others
Delhi High Court · (2012) 10 DEL CK 0012
Motor Vehicles Act, 1988 — Section 149(2)(a)(i)(c), 66
High Courts31 Oct 2012Dismissed
Oriental Insurance Co. Ltd. Vs Nanhi @ Nanni and Others
Delhi High Court · (2012) 10 DEL CK 0011
Evidence Act, 1872 — Section 45, 47, 61, 62, 63
High Courts30 Oct 2012Allowed
Manjeet Vs ICICI Lombard Insurance Co. Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0368
Motor Vehicles Act, 1988 — Section 168
High Courts30 Oct 2012Disposed Off
Shilpi Modes Pvt. Ltd. Vs Registrar of Companies
Delhi High Court · (2012) 10 DEL CK 0285
Companies Act, 1956 — Section 159, 220, 560(1), 560(2), 560(5)
High Courts30 Oct 2012Dismissed
Shriram General Insurance Co. Ltd. Vs Sukhbir and Others
Delhi High Court · (2012) 10 DEL CK 0282
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts30 Oct 2012Dismissed
National Insurance Company Ltd. Vs Smt. Shakuntala and Others
Delhi High Court · (2012) 10 DEL CK 0281
Evidence Act, 1872 — Section 45, 47, 61, 62, 63
High Courts30 Oct 2012Dismissed
ICICI Lombard General Ins. Co. Ltd. Vs Archana Sethi and Others
Delhi High Court · (2012) 10 DEL CK 0280
High Courts30 Oct 2012Dismissed
CIT Vs Supreme Polypropylene Pvt. Ltd.
Delhi High Court · (2012) 10 AD 36
Income Tax Act, 1961 — Section 143(3), 147, 147(a), 147(b), 148
High Courts30 Oct 2012Dismissed
Raj Kumar Gupta Vs India Tourism Development Corporation and Another
Delhi High Court · (2012) 10 AD 207
Constitution of India, 1950 — Article 226
High Courts30 Oct 2012
M.P. Cooperative Consumer Federation Ltd. Vs National Cooperative Consumer Federation Ltd. and Another
Delhi High Court · (2012) 10 DEL CK 0111
High Courts30 Oct 2012
Gurdeep Singh Sudan and Others Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 9 AD 160
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts30 Oct 2012
Ridhima Juneja Vs Deven Juneja and Others Deven Juneja Vs State NCT of Delhi and Another
Delhi High Court · (2012) 9 AD 613 : (2013) 1 Crimes 263 : (2012) 4 JCC 2848
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 19(1), 2(1), 2(a)
High Courts30 Oct 2012Dismissed
Sunil @ Salim Vs State
Delhi High Court · (2012) 9 AD 237 : (2013) 1 JCC 32
High Courts30 Oct 2012Dismissed
New India Assurance Co. Ltd. Vs Smt. Sunita Aggarwal and Others
Delhi High Court · (2012) 10 DEL CK 0031
High Courts30 Oct 2012Allowed
Master Rishabh Aggarwal @ Sonu Vs Sh. Raj Pal Singh and Others
Delhi High Court · (2012) 10 DEL CK 0030
High Courts30 Oct 2012Allowed
Smt. Bishekha Devi and Another Vs Mohd. AFSAR and Others
Delhi High Court · (2012) 10 DEL CK 0029
High Courts30 Oct 2012Dismissed
M/s. Gupta Engineering Works Vs M/s. Arihant Chini Udyog Pvt. Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0026
Companies Act, 1956 — Section 433(e), 434, 439Contract Act, 1872 — Section 25, 25(3)Limitation Act, 1963 — Section 18, 19