High Courts02 Nov 2012Allowed
Sh. Sukhai Thakur Vs Union of India and Others
Delhi High Court · (2013) 133 DRJ 328
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 135, 147, 307
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 33 of 305
High Courts02 Nov 2012Allowed
Smt. Shimlesh Devi and Others Vs Sh. Sukhbir Singh and Others
Delhi High Court · (2012) 11 DEL CK 0277
High Courts02 Nov 2012Dismissed
New India Assurance Company Ltd. Vs Kulbir Singh and Others
Delhi High Court · (2012) 11 DEL CK 0266
High Courts02 Nov 2012Disposed Off
National Insurance Company Ltd. Vs Sh. Raj Prakash and Others Sh. Raj Prakash and Another Vs National Insurance Company Ltd. and Others
Delhi High Court · (2012) 11 DEL CK 0261
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 163A
High Courts02 Nov 2012Allowed
In Re: Rajasthan Global Securities Limited and Others
Delhi High Court · (2012) 11 DEL CK 0226
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts02 Nov 2012Dismissed
M/s Beetal Plantation Pvt. Ltd. Vs M/s Hotel Queen Road Pvt. Ltd.
Delhi High Court · (2012) 11 DEL CK 0221
Companies Act, 1956 — Section 483Limitation Act, 1963 — Section 18
High Courts02 Nov 2012Allowed
Akanbi Olamilekan Mohemmad Vs The State
Delhi High Court · (2013) 2 JCC 57 : (2013) 3 RCR(Criminal) 561
High Courts02 Nov 2012Dismissed
Mohd. Hamid Khan Vs The State (NCT) of Delhi
Delhi High Court · (2013) 1 AD 442
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts02 Nov 2012Dismissed
N.C Bakshi Vs Delhi and District Cricket Association and Others
Delhi High Court · (2013) 112 CLA 347 : (2012) 116 SCL 607
Companies Act, 1956 — Section 10F, 25, 25(5), 621A, 629A
High Courts02 Nov 2012Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Jung Bahadur Singh and Others
Delhi High Court · (2012) 11 DEL CK 0129
High Courts02 Nov 2012
Sunil Gupta Vs Delhi Development Authority
Delhi High Court · (2012) 195 DLT 562
Evidence Act, 1872 — Section 114
High Courts02 Nov 2012Dismissed
S.S. Khera Vs Punjab National Bank and Others
Delhi High Court · (2012) 11 DEL CK 0098
Constitution of India, 1950 — Article 12
High Courts02 Nov 2012Dismissed
Honey Sharma Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 9 AD 520
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439, 82Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 107, 108, 120B, 146, 153A
High Courts02 Nov 2012Allowed
Jitender Alias Kalle Vs State
Delhi High Court · (2012) 9 AD 412 : (2013) 196 DLT 103 : (2012) 4 JCC 3089
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 322, 323, 325, 326, 353Penal Code, 1860 (IPC) — Section 120B, 302, 307
High Courts01 Nov 2012Disposed Off
New India Assurance Co. Ltd. Vs Bhogender Jha and Another
Delhi High Court · (2013) ACJ 2003
Employees Compensation Act, 1923 — Section 3, 3(1), 30, 4, 4AMotor Vehicles Act, 1988 — Section 147
High Courts01 Nov 2012Allowed
Smt. Suman Vs Smt. Manju Devi and Others
Delhi High Court · (2012) 11 DEL CK 0267
Motor Vehicles Act, 1988 — Section 166
High Courts01 Nov 2012Allowed
M/s DOñ»r India (P) Ltd. Vs Delhi Stock Exchange Association Ltd.
Delhi High Court · (2013) 1 AD 456
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)Court Fees Act, 1870 — Section 13
High Courts01 Nov 2012Dismissed
Delhi Transport Corporation Vs Smt. Shakeela Parveen and Others
Delhi High Court · (2013) 1 ACC 182 : (2013) 1 ILR Delhi 602
High Courts01 Nov 2012Dismissed
Lalit Yadav Vs State (NCT of Delhi)
Delhi High Court · (2012) 11 DEL CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 392, 397, 506
High Courts01 Nov 2012Dismissed
M/s B. Kumaragowda and Sons Vs Union of India and Others
Delhi High Court · (2013) 5 AD 452 : (2013) 196 DLT 175
Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 11(4), 17, 17(2)