High Courts06 Nov 2012Dismissed
Abdul Mateen Vs UOI and Another
Delhi High Court · (2012) 194 DLT 425
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 2(iii), 2(vi)(b), 2(viia)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 31 of 305
High Courts06 Nov 2012Disposed Off
Sanjeev K. Bhatia Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 10 AD 149 : (2013) 1 ILR Delhi 609
Constitution of India, 1950 — Article 226, 265
High Courts06 Nov 2012Disposed Off
Dipavali Debroy Vs Bibek Debroy and Others Bibek Debroy Vs Dipavali Debroy and Others
Delhi High Court · (2012) 11 DEL CK 0234
Court Fees Act, 1870 — Section 16
High Courts06 Nov 2012Allowed
In Re: M/s. Continental India Limited
Delhi High Court · (2012) 11 DEL CK 0224
Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts06 Nov 2012Dismissed
Lloyds Steel Industries Ltd. Vs UOI and Others
Delhi High Court · (2012) 11 DEL CK 0139
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11
High Courts06 Nov 2012Allowed
Union Public Service Commission Vs R.K. Jain
Delhi High Court · (2013) 5 AD 273 : (2013) 196 DLT 170 : (2013) 133 DRJ 132
Constitution of India, 1950 — Article 320(3)(c)Right to Information Act, 2005 — Section 10, 8(1), 8(1)(h), 8(1)(j)
High Courts06 Nov 2012Allowed
Sukhdarshan Jindal Vs The Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 11 DEL CK 0130
High Courts06 Nov 2012Allowed
United India Insurance Company Ltd. Vs Smt. Barkha Kumari and Others
Delhi High Court · (2012) 11 DEL CK 0119
High Courts06 Nov 2012Dismissed
United India Insurance Company Ltd. Vs Abdul Rashid and Others
Delhi High Court · (2013) 4 ALLMR 73
Motor Vehicles Act, 1988 — Section 140, 163A, 165, 165(1), 166
High Courts06 Nov 2012Dismissed
Sunil Jain Vs Smt. Suman Jain
Delhi High Court · (2012) 10 AD 290
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 24
High Courts06 Nov 2012
Mahavir Spinning Mills Ltd. Vs HB Leasing and Finances Co. Ltd.
Delhi High Court · (2013) 199 DLT 227
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 114, 3
High Courts06 Nov 2012
Mohd. Azim Vs Delhi Development Authority and Another
Delhi High Court · (2012) 11 DEL CK 0026
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Nov 2012Dismissed
Harjit Kaur Vs The Principal, SGTB Khalsa College and Others
Delhi High Court · (2012) 11 DEL CK 0008
High Courts06 Nov 2012Dismissed
Govt of NCT of Delhi Vs M/s Kabil Pawan and Associates (JV)
Delhi High Court · (2012) 11 DEL CK 0005
Arbitration and Conciliation Act, 1996 — Section 28(1)(a), 28(3), 34, 34(2), 34(2)(b)(ii)
High Courts05 Nov 2012Dismissed
The Gondals Press Vs Punjab National Bank and Another
Delhi High Court · (2012) 11 DEL CK 0289
Delhi Rent Control Act, 1958 — Section 14(1)(k)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(e)
High Courts05 Nov 2012Allowed
Commissioner of Customs Vs Ashok Kumar Jain and Another Ashok Kumar Jain Vs Commissioner of Customs (I and G) and Another
Delhi High Court · (2013) 292 ELT 32 : (2013) 22 GSTR 120
Customs Act, 1962 — Section 110, 123, 124, 125, 127(1)
High Courts05 Nov 2012Dismissed
B.K. Rohtagi Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 11 DEL CK 0264
High Courts05 Nov 2012Disposed Off
National Insurance Company Ltd. Vs Harish Arora and Others Harish Arora and Others Vs National Insurance Company Ltd. and Others
Delhi High Court · (2012) 11 DEL CK 0260
High Courts05 Nov 2012Disposed Off
Prakash Jha Productions Vs Bata India Limited and Others
Delhi High Court · (2013) 169 PLR 1
High Courts05 Nov 2012Dismissed
The Commissioner of Income Tax Delhi-II Vs Khoobsurat Resorts Pvt. Ltd.
Delhi High Court · (2013) 256 CTR 371 : (2012) 211 TAXMAN 510
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 143(3), 260A, 47A, 48, 50CWealth Tax Act, 1957 — Section 16A, 2, 23A, 24, 34AA