High Courts07 Nov 2012Allowed
Suraj Mal Vs Punjab National Bank
Delhi High Court · (2012) 194 DLT 399
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 30 of 305
High Courts07 Nov 2012Allowed
Ram Bahal Bharti Vs Amit etc.
Delhi High Court · (2012) 11 DEL CK 0215
Motor Vehicles Act, 1988 — Section 147(5), 149(1), 168
High Courts07 Nov 2012Allowed
In Re: Spank Hotels Private Limited and Lemon Tree Hotels Limited (formerly known as Lemon Tree Hotels Private Limited)
Delhi High Court · (2013) 133 DRJ 122
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts07 Nov 2012Dismissed
Suresh @ Sureshwar Vs State
Delhi High Court · (2013) 1 AD 711 : (2013) 1 JCC 184
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307
High Courts07 Nov 2012Allowed
Rashid Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 10 AD 130 : (2013) 1 JCC 1
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482
High Courts07 Nov 2012
Prakash Jha Productions Vs Bata India Limited and Others
Delhi High Court · (2012) 11 DEL CK 0134
High Courts07 Nov 2012Allowed
Abhineet Pesticides Private Limited and Craftsilver Jewels Private Limited Vs Fern Healthcare Private Limited
Delhi High Court · (2013) 112 CLA 208 : (2013) 133 DRJ 504
Companies Act, 1956 — Section 159, 220, 235, 236, 237
High Courts07 Nov 2012Dismissed
Veda Research Laboratories Ltd. Vs Survi Projects
Delhi High Court · (2012) 11 DEL CK 0115
Arbitration and Conciliation Act, 1996 — Section 34
High Courts07 Nov 2012Dismissed
Union of India Vs B.S. Bola
Delhi High Court · (2012) 11 DEL CK 0113
Prevention of Corruption Act, 1988 — Section 19(1)(a)
High Courts07 Nov 2012Dismissed
Sanjeev Chawla Vs Sunita Chawla and Others
Delhi High Court · (2012) 10 AD 352
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151
High Courts07 Nov 2012
National Thermal Power Corporation Ltd. Vs Siemens Atiengesellschaft
Delhi High Court · (2012) 11 DEL CK 0108
Arbitration and Conciliation Act, 1996 — Section 16(2), 16(3), 34, 37, 37(2)(a)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(3), Order 41 Rule 5(5)
High Courts07 Nov 2012Allowed
HDFC ERGO General Insurance Co. Ltd. Vs Tofa Devi and Others Tofa Devi and Others Vs Bablu Singh and Others
Delhi High Court · (2013) 1 ACC 156
High Courts07 Nov 2012Dismissed
National Insurance Company Ltd. Vs Sudhir Kumar Jain and Another
Delhi High Court · (2012) 11 DEL CK 0065
High Courts07 Nov 2012Dismissed
Rakesh Gupta Vs Khoday India Ltd. and Another
Delhi High Court · (2012) 10 AD 413 : (2013) 133 DRJ 39
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Limitation Act, 1963 — Section 18, 19, 3
High Courts06 Nov 2012Dismissed
Kisan Dnyanodaya Mandal Gudhe S Ayurved Medical College and Another Vs Union of India and Another
Delhi High Court · (2012) 11 DEL CK 0301
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 10AIndian Medicine Central Council Act, 1970 — Section 13A(5)
High Courts06 Nov 2012Allowed
Oriental Insurance Co. Ltd. Vs Master Daiyan and Others
Delhi High Court · (2012) 11 DEL CK 0278
Motor Vehicles Act, 1988 — Section 140, 166
High Courts06 Nov 2012Disposed Off
Shantanu Basu Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0265
High Courts06 Nov 2012Allowed
HDFC-ERGO General Insurance Company Ltd. Vs Sharda Devi and Others
Delhi High Court · (2012) 11 DEL CK 0259
High Courts06 Nov 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Smt. Krishna and Others
Delhi High Court · (2012) 11 DEL CK 0258