COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 28 of 305

High Courts16 Nov 2012Dismissed

Shiju Jacob Varghese and Another Vs Tower Vision Ltd. and Others

Delhi High Court · (2013) 196 DLT 385

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Evidence Act, 1872 — Section 90, 92Specific Relief Act, 1963 — Section 15(h)

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High Courts16 Nov 2012Dismissed

Daya Kishan Goel Vs Ramesh Chander Goel and Others

Delhi High Court · (2012) 11 DEL CK 0222

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

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High Courts16 Nov 2012Allowed

ICICI Lombard General Insurance Co. Ltd. Vs Jai Veer Singh and Others

Delhi High Court · (2012) 11 DEL CK 0214

Motor Vehicles Act, 1988 — Section 140, 163A

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High Courts16 Nov 2012Allowed

Bajaj Allianz General Insurance Co. Ltd. Vs Sunit Devi and Others

Delhi High Court · (2012) 11 DEL CK 0196

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High Courts16 Nov 2012Disposed Off

Charanjeet Singh Vs Japjeet Kaur and Another

Delhi High Court · (2013) 1 Crimes 347 : (2013) 1 JCC 105

Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12

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High Courts16 Nov 2012Disposed Off

Union of India Vs M/s. Mashbra Industries Pvt. Ltd.

Delhi High Court · (2012) 10 AD 293 : (2013) 133 DRJ 126

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts16 Nov 2012Dismissed

Shivraj Gupta Vs Deshraj Gupta and Another

Delhi High Court · (2013) 4 AD 814 : (2013) 196 DLT 14

Hindu Succession Act, 1956 — Section 25

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High Courts16 Nov 2012Dismissed

Shri Devender Gautam Vs Smt. Usha Rani Gautam and Others

Delhi High Court · (2012) 11 DEL CK 0105

Hindu Succession Act, 1956 — Section 23

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High Courts16 Nov 2012Dismissed

Dr. Gurcharan Singh Thind Vs Central Bureau of Investigation and Others

Delhi High Court · (2013) 198 DLT 1

Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482Indian Medical Council Act, 1956 — Section 11(2)

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High Courts16 Nov 2012Allowed

In Re: Sports Station (India) Private Limited and SSIPL Lifestayle Private Limited

Delhi High Court · (2013) 2 AD 555 : (2013) 196 DLT 144

Companies Act, 1956 — Section 100, 101, 102, 103, 12

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High Courts16 Nov 2012

Mr. Nitet Alva and Others Vs Turner Asia Pacific Ventures Inc.

Delhi High Court · (2013) 133 DRJ 317

Companies Act, 1956 — Section 392, 394

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High Courts16 Nov 2012Dismissed

Jawahar Lal Nehru University Vs Flora Gupta

Delhi High Court · (2013) 133 DRJ 299

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High Courts15 Nov 2012Dismissed

Commissioner of Income Tax Delhi Vs Khoobsurat Resorts Pvt. Ltd.

Delhi High Court · (2012) 11 DEL CK 0063

Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 143(3), 260A, 48, 50C, 52Wealth Tax Act, 1957 — Section 16A, 2, 23A, 24, 34AA

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High Courts09 Nov 2012Disposed Off

Rakesh Sharma Vs State (Nct of Delhi) and Another

Delhi High Court · (2013) 197 DLT 411 : (2013) 1 JCC 21

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts09 Nov 2012Dismissed

Bharat Lal Vs The General Manager, Northern Railway and Others

Delhi High Court · (2012) 4 ARBLR 439 : (2013) 133 DRJ 141

Arbitration and Conciliation Act, 1996 — Section 11(6)

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High Courts09 Nov 2012Disposed Off

CPI India Limited Vs BPTP Limited and Others BPTP Limited Vs CPI India Limited and Others

Delhi High Court · (2012) 11 DEL CK 0178

Arbitration and Conciliation Act, 1996 — Section 17, 9

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High Courts09 Nov 2012Dismissed

Union of India and Others Vs Col. V.K. Shad Union OF INDIA and Another Vs Col. P.P. Singh

Delhi High Court · (2012) 194 DLT 586 : (2013) 133 DRJ 157 : (2013) 1 ILR Delhi 625

Constitution of India, 1950 — Article 14, 19(1)(a)Evidence Act, 1872 — Section 126, 127, 128, 129Right to Information Act, 2005 — Section 10, 10(1), 11, 19(8)(b), 2(f)

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High Courts09 Nov 2012Allowed

Delhi Public School and Another Vs Shalu Mahendroo and Others

Delhi High Court · (2013) 5 AD 669 : (2013) 196 DLT 147

Delhi High Court Act, 1966 — Section 10, 10(2)Delhi School Education Act, 1973 — Section 8, 8(2), 8(4)

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High Courts09 Nov 2012

M.S. SMS-Vishwa(JV) Vs ICICI Bank Ltd. and Others

Delhi High Court · (2013) 1 BC 513 : (2012) 195 DLT 401

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High Courts09 Nov 2012

Spice Jet Ltd. and Others Vs Malan Pur Steel Ltd. and Another Malan Pur Steel Ltd. and Another Vs Spice Jet Ltd.

Delhi High Court · (2012) 10 AD 259 : (2013) 112 CLA 79 : (2013) 1 CompLJ 438 : (2013) 134 DRJ 467 : (2013) 117 SCL 283

Companies Act, 1956 — Section 343, 390(c), 391, 391(1), 391(2)Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

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