COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 27 of 305

High Courts19 Nov 2012Allowed

In Re: Maruti Countrywide Auto Financial Services Private Limited ("Transferor Company" or "Applicant Company No. 1") and its respective shareholders and creditors and GE Money Financial Services Private Limited ("Transferee Company" or "Applicant Company No. 2") and its respective shareholders and creditors

Delhi High Court · (2012) 11 DEL CK 0204

Companies Act, 1956 — Section 235, 236, 237, 238, 239

High Courts19 Nov 2012Dismissed

Gopal Goyal Vs State of Nct of Delhi

Delhi High Court · (2013) 3 AD 40 : (2013) 196 DLT 510

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 482Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 120B, 201, 306, 34

High Courts19 Nov 2012Disposed Off

Subhash Vs State of NCT of Delhi

Delhi High Court · (2013) 197 DLT 279

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302

High Courts19 Nov 2012Dismissed

Neelam Dwivedi and Another Vs Union of India and Others

Delhi High Court · (2012) 11 DEL CK 0201

High Courts19 Nov 2012Dismissed

Sada Nand Choudhary Vs Wanti Devi and Others

Delhi High Court · (2012) 10 AD 393 : (2013) 196 DLT 135 : (2013) 133 DRJ 394

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 299, 63

High Courts19 Nov 2012Disposed Off

Naresh @ Kalu Vs The State Ashok @ Ramu Vs State of The NCT of Delhi

Delhi High Court · (2012) 11 DEL CK 0195

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 428Penal Code, 1860 (IPC) — Section 141, 148, 149, 300, 302

High Courts19 Nov 2012Allowed

Daya Kishan Vs Rakesh Kumar and Others

Delhi High Court · (2012) 11 DEL CK 0191

High Courts19 Nov 2012Allowed

Reliance General Insurance Co. Ltd. Vs Kavita and Others

Delhi High Court · (2013) 5 ALLMR 62

Motor Vehicles Act, 1988 — Section 163A, 166, 166(4), 168, 169

High Courts19 Nov 2012Dismissed

Mrs. Saraswati Devi Through Professor Ram Prakash and Others Vs Sobhagya Advertising Service and Another

Delhi High Court · (2012) 11 DEL CK 0146

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, 100ADelhi High Court Act, 1966 — Section 10

High Courts19 Nov 2012Dismissed

Rasil Chand Vs The Union of India and Others

Delhi High Court · (2012) 11 DEL CK 0094

High Courts19 Nov 2012

Anand Singh Vs UOI and Others

Delhi High Court · (2012) 11 DEL CK 0071

High Courts19 Nov 2012

Capt. Dharambir Singh Dabas Vs UOI and Others

Delhi High Court · (2012) 11 DEL CK 0068

Constitution of India, 1950 — Article 226, 311, 311(2)

High Courts19 Nov 2012Allowed

Naveen Kaushik Vs State and Others

Delhi High Court · (2012) 9 AD 529 : (2013) 1 JCC 248 : (2012) 1 JCC 248

Penal Code, 1860 (IPC) — Section 279, 304A

High Courts19 Nov 2012Dismissed

Sachin Varshney and Another Vs Union of India and Others

Delhi High Court · (2012) 11 DEL CK 0045

High Courts19 Nov 2012Dismissed

Union of India and Others Vs Pravesh Mehra

Delhi High Court · (2012) 11 DEL CK 0042

High Courts19 Nov 2012Allowed

New India assurance Co. Ltd. Vs Bharti Goel and Others Bharti Goel and Others Vs Mohd. Nadeem Khan and Others

Delhi High Court · (2012) 11 DEL CK 0037

Income Tax Act, 1961 — Section 88

High Courts19 Nov 2012Allowed

M/s. National Insurance Co. Ltd. Vs Phool Devi and Others

Delhi High Court · (2012) 11 DEL CK 0036

High Courts19 Nov 2012Dismissed

Uma Sharma and Others Vs IAF Educational and Cultural Society and Others

Delhi High Court · (2012) 11 DEL CK 0032

Constitution of India, 1950 — Article 226

High Courts19 Nov 2012

Vinod @ Dantla Vs State State Vs Vinod @ Dantla

Delhi High Court · (2012) 11 DEL CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(3)(a)(i)(ii), 2(1), 2(k), 20, 49Penal Code, 1860 (IPC) — Section 201, 302, 363, 376, 377

High Courts16 Nov 2012Disposed Off

Sonu @ Chhotu Vs The State (Govt of NCT of Delhi)

Delhi High Court · (2013) 1 Crimes 336 : (2013) 1 JCC 164

Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 411