High Courts20 Nov 2012Allowed
Pacific Garments Pvt. Ltd. Vs Oriental Insurance Co. Ltd.
Delhi High Court · (2012) 10 AD 441 : (2013) 1 ARBLR 163 : (2013) 196 DLT 121 : (2013) 133 DRJ 385
Arbitration and Conciliation Act, 1996 — Section 11
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 26 of 305
High Courts20 Nov 2012Disposed Off
Navneet Singh Anand Vs Naveen Sareen and Others
Delhi High Court · (2012) 11 DEL CK 0166
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1963 — Section 15, 19
High Courts20 Nov 2012Allowed
Raju Vs State
Delhi High Court · (2012) 11 DEL CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376(2)(g)
High Courts20 Nov 2012Dismissed
Talewar Sharma Vs State and Others
Delhi High Court · (2012) 11 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 397, 401Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Nov 2012
Commissioner of Income Tax Vs Mehta Charitable Prajnalay Trust
Delhi High Court · (2013) 1 AD 212 : (2013) 255 CTR 232 : (2013) 357 ITR 560 : (2013) 214 TAXMAN 88
Income Tax Act, 1922 — Section 4(3), 4(3)(i), 4(3)(ia)Income Tax Act, 1961 — Section 11, 11(1), 11(4), 11(4A), 11(4A)(b)
High Courts20 Nov 2012
CIT Vs Vodafone Essar South Ltd.
Delhi High Court · (2013) 212 TAXMAN 184
Income Tax Act, 1961 — Section 143(3), 263, 35ABB, 37
High Courts20 Nov 2012Allowed
M/s Lall Constructions Co. Vs The General Manger Northern Railway
Delhi High Court · (2012) 10 AD 465 : (2013) 1 ARBLR 175 : (2013) 133 DRJ 309
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts20 Nov 2012Allowed
State Vs Navin Ahuja Navin Ahuja Vs NCT of Delhi
Delhi High Court · (2013) 196 DLT 66
Arms Act, 1959 — Section 25, 27, 39Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 366, 367
High Courts20 Nov 2012Dismissed
M/s. Shining India Developers Private Ltd. Vs Lt. Col. P.S. Bhatnagar
Delhi High Court · (2012) 11 DEL CK 0035
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Delhi Land Reforms Act, 1954 — Section 33, 41
High Courts20 Nov 2012
Ashvin Chadha Vs University of Delhi and Others
Delhi High Court · (2013) 133 DRJ 264
University Grants Commission Act, 1956 — Section 12, 14, 2(f), 26, 26(1)(g)
High Courts20 Nov 2012Allowed
Zenith Ropes Pvt. Ltd. Vs Union of India
Delhi High Court · (2013) 1 ARBLR 27 : (2013) 133 DRJ 404 : (2013) 169 PLR 30
Arbitration and Conciliation Act, 1996 — Section 20, 31, 31(7)(b), 34Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3, 5
High Courts20 Nov 2012Dismissed
Multi Fashion Pvt. Ltd. and Others Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0024
High Courts19 Nov 2012Dismissed
CIT Vs Becton Dickinson India Pvt. Ltd.
Delhi High Court · (2013) 1 AD 271 : (2013) 214 TAXMAN 636
Income Tax Act, 1961 — Section 115(J), 115JB, 115JB(2), 37, 37(1)
High Courts19 Nov 2012Dismissed
Kuldeep Singh Vs State
Delhi High Court · (2013) 1 AD 631
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 364, 498A
High Courts19 Nov 2012
EMCO Limited Vs Malvika Steel Limited and Others
Delhi High Court · (2012) 11 DEL CK 0244
Contract Act, 1872 — Section 28
High Courts19 Nov 2012Dismissed
Director of Income Tax Vs Cargil TSF PTE Ltd.
Delhi High Court · (2013) 212 TAXMAN 16
Income Tax Act, 1961 — Section 2(28A), 40(a)(i)
High Courts19 Nov 2012Disposed Off
CIT (Central-I) Vs M/s. Dalmia Cement (Bharat) Ltd.
Delhi High Court · (2013) 5 AD 444
Companies Act, 1956 — Section 294, 294AA(3)Income Tax Act, 1961 — Section 256(1), 36(1)(iii), 37(1), 40A(8), 80VV
High Courts19 Nov 2012
Darshan Lal Chowdhary Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0213
Armed Forces Tribunals Act, 2007 — Section 14Constitution of India, 1950 — Article 14, 226
High Courts19 Nov 2012Disposed Off
Chhanga Mal Gupta Vs UOI and Others
Delhi High Court · (2013) 5 AD 168 : (2013) 196 DLT 151
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Delhi Rent Control Act, 1958 — Section 3, 50
High Courts19 Nov 2012Dismissed
Santosh Malhotra Vs Ved Prakash Malhotra
Delhi High Court · (2013) 2 Crimes 414 : (2013) 1 JCC 7
Criminal Procedure Code, 1973 (CrPC) — Section 125, 340, 482