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Delhi High Court judgments, 2012

6,099 judgments · page 25 of 305

High Courts21 Nov 2012Dismissed

State Vs Bakshish Singh and Another

Delhi High Court · (2012) 10 AD 452 : (2013) 1 JCC 152

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 386, 389, 390Penal Code, 1860 (IPC) — Section 120B, 279, 302, 304, 323
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High Courts21 Nov 2012Allowed

Reserve Bank of India Vs CRB Capital Markets Ltd.

Delhi High Court · (2013) 112 CLA 18 : (2012) 195 DLT 204 : (2013) 117 SCL 427

Companies Act, 1956 — Section 235, 236, 237, 238, 239Income Tax Act, 1961 — Section 139, 147, 148, 149, 150Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts20 Nov 2012Dismissed

Vinod Kumar Sandlesh Vs Union of India and Others

Delhi High Court · (2012) 9 AD 546 : (2012) 195 DLT 255 : (2013) 133 DRJ 99 : (2013) LabIC 248

Constitution of India, 1950 — Article 14, 226, 227, 311Contract Act, 1872 — Section 23Punjab Municipal Act, 1999 — Section 238
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