COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 23 of 305

High Courts26 Nov 2012Allowed

Jagjit Singh and Another Vs Delhi Development Authority

Delhi High Court · (2012) 11 DEL CK 0018

Mental Health Act, 1987 — Section 2(1), 59National Trust for Welfare of Persons with Autism, Cerepral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 — Section 13, 14, 15, 2(g), 4

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High Courts26 Nov 2012

Sheela Joshi and Others Vs Air India (Formly Known as National Aviation Compnay of India Ltd. (NACIL)

Delhi High Court · (2012) 11 DEL CK 0017

Industrial Disputes Act, 1947 — Section 29, 36(A), 7

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High Courts26 Nov 2012

Din Dayal Yadav Vs UOI and Others

Delhi High Court · (2012) 11 DEL CK 0013

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High Courts23 Nov 2012Allowed

Niraj Kumar Vs CWC and Another

Delhi High Court · (2012) 11 DEL CK 0308

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High Courts23 Nov 2012Dismissed

Vijay Krishan Vs B.L. Gupta Construction (P) Ltd.

Delhi High Court · (2013) 1 ARBLR 35 : (2013) 133 DRJ 324

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High Courts23 Nov 2012Dismissed

Basudeb Roy Vs National Fertilizer Limited

Delhi High Court · (2012) 11 DEL CK 0288

Constitution of India, 1950 — Article 226, 32

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High Courts23 Nov 2012Dismissed

Union of India and Another Vs V.K. Saldhi and Others

Delhi High Court · (2012) 11 DEL CK 0279

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High Courts23 Nov 2012Dismissed

Iqbal Singh Vs Mahender Singh and Another

Delhi High Court · (2012) 11 DEL CK 0275

Arbitration Act, 1940 — Section 21Arbitration and Conciliation Act, 1996 — Section 21, 9Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10

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High Courts23 Nov 2012Dismissed

Nyaya Bhoomi Vs GNCT of Delhi and Another

Delhi High Court · (2012) 11 DEL CK 0170

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High Courts23 Nov 2012Dismissed

Suri Properties Vs Om Prakash Bros

Delhi High Court · (2013) 5 AD 225 : (2013) 202 DLT 168

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 144Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(a), 14(1)(b), 14(1)(d), 38

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High Courts23 Nov 2012Allowed

ICICI Lombard General Insurance Company Ltd. Vs Smt. Renu and Others

Delhi High Court · (2012) 11 DEL CK 0085

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High Courts23 Nov 2012Dismissed

M/s. Agroha and Another Vs M/s. KLJ Pollyalloys

Delhi High Court · (2012) 11 DEL CK 0077

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High Courts23 Nov 2012

Indian Hockey Federation Vs UOI and Others

Delhi High Court · (2012) 11 DEL CK 0074

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High Courts23 Nov 2012

JS Furnishing Pvt. Ltd. Vs Union of India and Another UOI and Others Vs M/s. JS Furnishing Co. P. Ltd.

Delhi High Court · (2012) 11 DEL CK 0073

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High Courts23 Nov 2012Dismissed

Managing Committee Vidya Bhawan Girls Sr. Sec. School Vs Director of Education and Another

Delhi High Court · (2013) 7 AD 237 : (2013) 198 DLT 355

Constitution of India, 1950 — Article 14, 21Delhi School Education Act, 1973 — Section 2(d), 2(t), 2(u), 20, 20(1)

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High Courts23 Nov 2012Dismissed

Anil Sharma and Others Vs Mahesh Dass Thru Lr''s and Others

Delhi High Court · (2012) 11 DEL CK 0054

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Land Acquisition Act, 1894 — Section 17, 4, 6Specific Relief Act, 1963 — Section 16

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High Courts23 Nov 2012