High Courts26 Nov 2012Disposed Off
Ms. Nisha Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0310
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 22 of 305
High Courts26 Nov 2012Allowed
Gireesan A. Vs State of Delhi
Delhi High Court · (2012) 10 AD 8 : (2013) 1 JCC 9
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts26 Nov 2012Disposed Off
Govind Singh Vs Director General, Border Force and Others
Delhi High Court · (2012) 11 DEL CK 0291
High Courts26 Nov 2012Disposed Off
Asrar @ Loveloo @ Lovely Vs State
Delhi High Court · (2012) 10 AD 14 : (2013) 197 DLT 6 : (2013) 1 JCC 67
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(3)(a)(i)(ii), 49, 7APenal Code, 1860 (IPC) — Section 307, 34
High Courts26 Nov 2012Disposed Off
Bajaj Electricals Limited Vs Rana Sugars Limited
Delhi High Court · (2012) 11 DEL CK 0284
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 38 Rule 5, 15, 16, 17
High Courts26 Nov 2012Disposed Off
State Bank of India Vs Pushpa Singh
Delhi High Court · (2012) 11 DEL CK 0280
High Courts26 Nov 2012Allowed
In Re: M/s. Sheela Foam Private Limited and Others
Delhi High Court · (2012) 11 DEL CK 0276
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts26 Nov 2012Dismissed
Parmeshwari Devi (Now Deceased) through LRs. Vs Shri Dalbir Singh (Now Deceased) through LRs.
Delhi High Court · (2013) 1 RCR(Rent) 464
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts26 Nov 2012Allowed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Maya Devi and Others
Delhi High Court · (2012) 11 DEL CK 0249
High Courts26 Nov 2012Dismissed
Krishan Chander Gopal Singh and Another Vs P.O., Labour Court No. 1 Delhi and Another
Delhi High Court · (2012) 11 DEL CK 0248
Industrial Disputes Act, 1947 — Section 25F
High Courts26 Nov 2012Allowed
Amit Johri Vs Deepak Johri and Others
Delhi High Court · (2013) 4 AD 838 : (2013) 196 DLT 29
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Succession Act, 1956 — Section 19, 4, 6, 8
High Courts26 Nov 2012Allowed
Bhuwan Nath Goswami Vs Gulam Mohd. Sadiq and Others
Delhi High Court · (2012) 11 DEL CK 0171
Motor Vehicles Act, 1988 — Section 168
High Courts26 Nov 2012Allowed
Manoj Kumar Dhaka Vs Union of India and Others
Delhi High Court · (2013) 133 DRJ 473
Indian Medical Council Act, 1956 — Section 10A
High Courts26 Nov 2012Allowed
Union of India and Others Vs Braj Mohan
Delhi High Court · (2012) 11 DEL CK 0090
Railway Claims Tribunal Act, 1987 — Section 5, 5(1), 5(4), 7
High Courts26 Nov 2012
Indermani Vs Ajay Prakash Gupta
Delhi High Court · (2013) 1 RCR(Rent) 521
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts26 Nov 2012Allowed
Sushila Vs Mahender Sharma and Others
Delhi High Court · (2012) 11 DEL CK 0059
High Courts26 Nov 2012Dismissed
Ajit Singh Vs Rita Devi and Others
Delhi High Court · (2012) 10 AD 21 : (2013) 169 PLR 38
Workmens Compensation Act, 1923 — Section 2(1)(n), 2(n), 30
High Courts26 Nov 2012
Shri Sanjeev Sarin Vs Smt. Rita Wadhwa and Another
Delhi High Court · (2012) 10 AD 536
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 65, 66, 68, 69
High Courts26 Nov 2012
Naval Mahajan Vs Neha Arora
Delhi High Court · (2012) 11 DEL CK 0019
Succession Act, 1925 — Section 273