High Courts30 Nov 2012

Anshu Soni and Others Vs State and Another

Delhi High Court · (2013) 1 AD 111 : (2013) 1 DMC 514 : (2013) 1 JCC 101

Civil Procedure Code, 1908 (CPC) — Section 89Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts29 Nov 2012Disposed Off

In Re: Randhir Jain

Delhi High Court · (2012) 11 DEL CK 0290

Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts29 Nov 2012Allowed

Jagdish Nautiyal Vs State

Delhi High Court · (2013) 1 AD 475 : (2013) 1 JCC 311 : (2012) 1 JCC 311

Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 376, 420, 495
High Courts29 Nov 2012Dismissed

Jasbir Kaur and Others Vs State and Another

Delhi High Court · (2013) 1 JCC 83

Criminal Procedure Code, 1973 (CrPC) — Section 16, 177, 178(b), 178(c), 179Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 376, 4, 406, 420