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Delhi High Court judgments, 2012

6,099 judgments · page 19 of 305

High Courts03 Dec 2012Allowed

World Lung Foundation-South Asia Vs New Delhi Municipal Council and Others

Delhi High Court · (2012) 12 DEL CK 0016

Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 3(p), 4Constitution of India, 1950 — Article 47Delhi Prohibition of Smoking and Non-smokers Health Protection Act, 1996 — Section 5
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High Courts30 Nov 2012Allowed

Madan Lal Vs State of Delhi

Delhi High Court · (2013) 1 AD 641 : (2013) 1 JCC 365

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
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High Courts30 Nov 2012

Phonographic Performance Ltd. Vs HT Media Ltd.

Delhi High Court · (2013) 2 AD 228 : (2013) 197 DLT 497 : (2013) 197 DLT 487 : (2013) 53 PTC 381

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2Consumer Protection Act, 1986 — Section 14, 31Copyright Act, 1957 — Section 31, 31(1)(b), 33(3), 34(1)(a), 35
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