High Courts29 Nov 2012Allowed
ICICI Lombard General Insurance Company Ltd. Vs Dayanand Yadav and Others
Delhi High Court · (2012) 11 DEL CK 0086
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 21 of 305
High Courts29 Nov 2012Allowed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Ganga Devi and Others
Delhi High Court · (2013) 6 ALLMR 77
High Courts29 Nov 2012Dismissed
Bhagwan Mahalik Vs State (NCT of Delhi) Bhasker Mahalik Vs State
Delhi High Court · (2012) 11 DEL CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 114(a), 114A, 27Identification of Prisoners Act, 1920 — Section 4
High Courts29 Nov 2012
Sita Ojha Vs Delhi Development Authority and Another
Delhi High Court · (2013) 133 DRJ 743
High Courts29 Nov 2012Allowed
Tejinder Singh Dagar Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0014
High Courts29 Nov 2012Dismissed
Jitender Vs State and Another
Delhi High Court · (2013) 1 AD 309 : (2013) 1 JCC 36
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 376, 506
High Courts29 Nov 2012
Sona Vs Raj Rani and Another
Delhi High Court · (2013) 5 AD 302 : (2013) 202 DLT 44
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 3, Order 23 Rule 3B, Order 7 Rule 11
High Courts27 Nov 2012Disposed Off
Arshad Zamal Siddiqui and Another Vs Ravinder Singh and Others
Delhi High Court · (2012) 10 AD 61
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Nov 2012Disposed Off
Krishna Murari Lal Vs IFCI Factors Ltd.
Delhi High Court · (2012) 10 AD 539 : (2013) 1 JCC 1
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts27 Nov 2012Dismissed
Rajesh Nagpal and Others Vs Central Bureau of Investigation
Delhi High Court · (2013) 198 DLT 155
High Courts27 Nov 2012Dismissed
Mohd. Ramzan and Others Vs Jamia Milia Islamia and Others
Delhi High Court · (2012) 11 DEL CK 0252
High Courts27 Nov 2012Disposed Off
M/s. Bigdot Advertising and Communications Pvt. Ltd. Vs Union of India and Another
Delhi High Court · (2013) 2 AD 212
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 70
High Courts27 Nov 2012Dismissed
Oriental Insurance Company Ltd. Vs Baby Komal and Another
Delhi High Court · (2013) 1 ACC 167
Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 110Evidence Act, 1872 — Section 115
High Courts27 Nov 2012Allowed
Reliance General Insurance Co. Ltd. Vs Tetar Yadav and Others
Delhi High Court · (2013) 1 ACC 303
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2)(a), 149(2)(a)(ii), 166
High Courts27 Nov 2012
In Re: Kapri Intl. Pvt. Ltd.
Delhi High Court · (2012) 11 DEL CK 0152
Central Excises and Salt Act, 1944 — Section 11AACompanies Act, 1956 — Section 529A
High Courts27 Nov 2012Dismissed
Sh. Daya Shankar Prasad Vs Director General of Works, Central Public Works Department
Delhi High Court · (2013) 133 DRJ 155
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts27 Nov 2012
Mahanagar Telephone Nigam Ltd. Vs Usha India Ltd. and Another
Delhi High Court · (2013) 1 AD 583 : (2013) 1 ARBLR 68
Telegraph Act, 1885 — Section 7B
High Courts27 Nov 2012
State Vs Sanjay and Others
Delhi High Court · (2013) 1 AD 316
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A
High Courts27 Nov 2012Allowed
Ibrahim (Mohd.) Vs State of NCT of Delhi
Delhi High Court · (2013) 1 AD 6 : (2013) 1 JCC 1
Criminal Procedure Code, 1973 (CrPC) — Section 293, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 50, 57, 61
High Courts27 Nov 2012Dismissed
Tej Prakash Vs IDRIS and Others
Delhi High Court · (2012) 11 DEL CK 0088
Delhi Rent Control Act, 1958 — Section 25B(8), 27