High Courts22 Nov 2012Allowed
M/s. Overnite Express Limited Vs M/s. Overnite Express Karamchari Union (Regd.) and Others
Delhi High Court · (2012) 11 DEL CK 0306
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 24 of 305
High Courts22 Nov 2012Dismissed
RBI Marketing (Netherlands) B.V. and Another Vs State and Others
Delhi High Court · (2012) 10 AD 377
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 415, 420
High Courts22 Nov 2012Dismissed
Shri Jagmohan Kashyap Vs Smt. Shiv Devi and Others
Delhi High Court · (2012) 11 DEL CK 0299
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts22 Nov 2012Disposed Off
Montu @ Bahadur Vs The State (NCT of Delhi)
Delhi High Court · (2013) 1 AD 705 : (2013) 1 JCC 175
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 302, 34, 397, 428Evidence Act, 1872 — Section 25, 26, 27, 8
High Courts22 Nov 2012Allowed
New India Assurance Company Ltd. Vs Rajiv Pratap Singh and Others Rajiv Pratap Singh and Others Vs New India Assurance Company Ltd. and Others
Delhi High Court · (2012) 11 DEL CK 0293
High Courts22 Nov 2012Disposed Off
National Insurance Co. Ltd. Vs Suresh Kumar and Others
Delhi High Court · (2012) 11 DEL CK 0189
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 2(16), 2(21)
High Courts22 Nov 2012Dismissed
Garg Dyeing and Processing Industries Vs Assistant Commissioner of Income Tax
Delhi High Court · (2013) 212 TAXMAN 160
Income Tax Act, 1961 — Section 12, 143(1), 143(3), 22, 24
High Courts22 Nov 2012Disposed Off
Aditya Gupta @ Babloo Vs State
Delhi High Court · (2013) 1 AD 260
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 118, 27Penal Code, 1860 (IPC) — Section 302, 307, 394
High Courts22 Nov 2012Dismissed
Commissioner of Income Tax IV Vs Fair Finvest Ltd.
Delhi High Court · (2013) 357 ITR 146
Income Tax Act, 1961 — Section 131, 148, 68
High Courts22 Nov 2012Allowed
Sunaina Devi and Another Vs Ram Phal and Others
Delhi High Court · (2012) 11 DEL CK 0076
High Courts22 Nov 2012Allowed
HLS Asia Ltd. Vs M/s. Geopetrol International Inc. and Others
Delhi High Court · (2013) 1 AD 149 : (2013) 196 DLT 52
Arbitration and Conciliation Act, 1996 — Section 37, 45
High Courts22 Nov 2012
State Vs Mohd. Naushad and Others Javed Ahmed Khan @ Chhota Javed Vs The State
Delhi High Court · (2012) 11 DEL CK 0043
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 162, 164, 167Evidence Act, 1872 — Section 10, 114, 145, 24, 27
High Courts22 Nov 2012Allowed
DTC and Another Vs Veena Kapoor and Others
Delhi High Court · (2012) 11 DEL CK 0039
Motor Vehicles Act, 1988 — Section 168
High Courts22 Nov 2012Dismissed
National Insurance Company Ltd. Vs Chander Vir and Others
Delhi High Court · (2013) 137 FLR 288 : (2013) 169 PLR 35
Workmens Compensation Act, 1923 — Section 2(8), 3
High Courts22 Nov 2012Dismissed
Senior Citizen Council of Delhi Vs Delhi Development Authority
Delhi High Court · (2012) 11 DEL CK 0015
High Courts22 Nov 2012Dismissed
National Textile Corporation Ltd. Vs Union of India and Others
Delhi High Court · (2013) 1 ILR Delhi 655
Arbitration and Conciliation Act, 1996 — Section 11, 11(7), 16, 8Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 28
High Courts22 Nov 2012Allowed
Mansi Vohra Vs Ramesh Vohra
Delhi High Court · (2012) 10 AD 333 : (2013) 2 Crimes 409 : (2013) 198 DLT 47 : (2013) 1 JCC 3
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(c), 482Hindu Adoptions and Maintenance Act, 1956 — Section 20, 20(3)
High Courts22 Nov 2012Dismissed
Commission Commercial Tax, Govt. of Madhya Pradesh Vs Official Liquidator
Delhi High Court · (2013) 117 SCL 55 : (2012) 56 VST 335
Companies Act, 1956 — Section 529, 529A, 530, 530(1)(a)
High Courts22 Nov 2012
National Highways Authority of India Vs Hindustan Construction Company Ltd.
Delhi High Court · (2013) 1 ARBLR 59
Limitation Act, 1963 — Section 14