High Courts16 Oct 2012Dismissed
Narender Kumar and Another Vs Rameshwar Kumar
Delhi High Court · (2012) 8 AD 593
Arbitration and Conciliation Act, 1996 — Section 12, 13, 16, 30, 31(3)Penal Code, 1860 (IPC) — Section 323, 34, 342, 357, 427
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 42 of 305
High Courts16 Oct 2012
Santosh Puri Vs Anil Puri and Another
Delhi High Court · (2012) 195 DLT 163
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1ALimitation Act, 1963 — Section 3
High Courts16 Oct 2012
Delhi Technological University Vs Dinesh Kumar
Delhi High Court · (2013) 137 FLR 442 : (2013) 2 LLJ 472
Industrial Disputes Act, 1947 — Section 17B
High Courts16 Oct 2012Dismissed
Anjali Chattopadhyay Goswami Vs Utpal Goswami
Delhi High Court · (2012) 10 DEL CK 0027
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24
High Courts16 Oct 2012Allowed
Veer Serverkar Vs Shri Ravat Singh and Others
Delhi High Court · (2012) 10 DEL CK 0021
Motor Vehicles Act, 1988 — Section 168
High Courts16 Oct 2012Allowed
New India Assurance Company Ltd. Vs Sarab Singh and Others
Delhi High Court · (2012) 10 DEL CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 133, 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts16 Oct 2012Allowed
Genpact India Vs Assistant Commissioner of Income Tax
Delhi High Court · (2012) 10 DEL CK 0003
Income Tax Act, 1961 — Section 10A, 143(3), 245, 250, 271(1)(c)
High Courts15 Oct 2012Disposed Off
P.P. Associates Vs Mohan Lal and Others
Delhi High Court · (2013) 136 FLR 271 : (2013) 1 LLN 144 : (2012) LLR 1257
Industrial Disputes Act, 1947 — Section 2(cc)
High Courts15 Oct 2012Disposed Off
Ashok Sardana Vs Dropadi Devi and Others
Delhi High Court · (2012) 195 DLT 297 : (2013) 133 DRJ 64
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Hindu Succession Act, 1956 — Section 14
High Courts15 Oct 2012Disposed Off
NDMC and Another Vs Ram Parshad
Delhi High Court · (2012) 195 DLT 143 : (2012) 6 ILR Delhi 791
Constitution of India, 1950 — Article 311(2)Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 2(s), 25FPunjab Municipal Act, 1999 — Section 45
High Courts15 Oct 2012Dismissed
Commissioner of Central Excise Vs Diwan Saheb Fashions Pvt. Ltd. and Others
Delhi High Court · (2012) 9 AD 168 : (2013) 289 ELT 113 : (2013) 18 GSTR 297
Central Excises and Salt Act, 1944 — Section 2(f), 5A(1)
High Courts15 Oct 2012Allowed
DLF Commercial Projects Corporation and Another Vs Assistant Commissioner of Income Tax and Others
Delhi High Court · (2013) 257 CTR 298 : (2013) 357 ITR 211 : (2013) 212 TAXMAN 43
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114(e)Income Tax Act, 1961 — Section 142, 142(1), 142(2A), 142(2D), 143(2)
High Courts15 Oct 2012Disposed Off
Smt. Nirmal Khanna Vs Jhuthar
Delhi High Court · (2012) 10 DEL CK 0384
High Courts15 Oct 2012Dismissed
Puran Chand Oberoi Vs Jitender Oberoi and Others
Delhi High Court · (2012) 10 DEL CK 0374
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts15 Oct 2012Allowed
In Re: DLF Construction Limited and DLF Hotels and Apartments Private Limited with DLF Projects Limited
Delhi High Court · (2012) 10 DEL CK 0320
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts15 Oct 2012Allowed
Director UP Technical Education Vs Rites Ltd. and Another
Delhi High Court · (2012) 10 DEL CK 0318
Arbitration and Conciliation Act, 1996 — Section 34
High Courts15 Oct 2012Dismissed
Aarti Industries and Another Vs M/s. Authentic Exports and Imports (Pvt.) Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0313
High Courts15 Oct 2012Dismissed
Smt. Satya Bhama Gupta Vs HDFC Bank and Others
Delhi High Court · (2013) 198 DLT 289 : (2013) 133 DRJ 57
Constitution of India, 1950 — Article 226
High Courts15 Oct 2012
National Thermal Power Corpn. Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (2013) 357 ITR 253 : (2012) 211 TAXMAN 505
Income Tax Act, 1961 — Section 256(2), 32, 56(ii), 57(ii)
High Courts15 Oct 2012Disposed Off
Bharat Bhushan Maggon Vs Joginder Lal and Others
Delhi High Court · (2012) 9 AD 241
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, Order 7 Rule 11Hindu Succession Act, 1956 — Section 8