High Courts12 Oct 2012Dismissed
Milan Singh Vs State
Delhi High Court · (2012) 9 AD 37
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 44 of 305
High Courts12 Oct 2012Allowed
In Re: The Scheme of Arrangement of Era Buildsys Limited and Era E-Zone (India) Ltd.
Delhi High Court · (2012) 10 DEL CK 0393
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts12 Oct 2012Dismissed
Ahaar International (India) Ltd. Vs Sifter Project Services and Another
Delhi High Court · (2012) 10 DEL CK 0385
High Courts12 Oct 2012Dismissed
Future General India Ins. Co. Ltd. Vs Tsering Youdon and Others
Delhi High Court · (2012) 10 DEL CK 0356
High Courts12 Oct 2012Allowed
Usha and Another Vs Pramjeet Singh and Another
Delhi High Court · (2012) 10 DEL CK 0355
High Courts12 Oct 2012Dismissed
Tecon Projects Pvt. Ltd. Vs Sanjay Mehta and Others
Delhi High Court · (2012) 195 DLT 151 : (2013) 133 DRJ 23
Arbitration and Conciliation Act, 1996 — Section 9Contempt of Courts Act, 1971 — Section 11, 12
High Courts12 Oct 2012Allowed
In Re: Sunder Rolling Mills Private Limited
Delhi High Court · (2012) 10 DEL CK 0321
Companies Act, 1956 — Section 391, 391(2), 392, 393, 394
High Courts12 Oct 2012Dismissed
Deep Raj Gupta Vs Indira Gandhi National Centre for Arts and Others
Delhi High Court · (2012) 10 DEL CK 0316
Constitution of India, 1950 — Article 14, 226
High Courts12 Oct 2012Allowed
New India Insurance Co. Ltd. Vs Anurag and Others
Delhi High Court · (2012) 10 DEL CK 0225
Motor Vehicles Act, 1988 — Section 163A
High Courts12 Oct 2012
In Re: Skyweb Infotech Ltd.
Delhi High Court · (2012) 10 DEL CK 0200
Companies Act, 1956 — Section 100, 101, 101(2), 102, 103
High Courts12 Oct 2012
In Re: M/s Samaya Investment and Trading Pvt. Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0199
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts12 Oct 2012
In Re: Sargam Laboratory Pvt. Ltd. and Bureau Veritas Consumer Products Services (India) Pvt. Ltd.
Delhi High Court · (2012) 10 DEL CK 0198
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts12 Oct 2012
M/s Raja Ram Seth and Sons and Another Vs Delhi Admn. K.D. Yadav (in J.C.) Vs State of NCT of Delhi
Delhi High Court · (2012) 4 JCC 2904
Evidence Act, 1872 — Section 4Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276
High Courts12 Oct 2012
Prem Peyara Vs Kamla Sinha Alias Kamala Prem and Another
Delhi High Court · (2012) 9 AD 654 : (2013) 1 BC 487
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 151
High Courts12 Oct 2012Dismissed
Mohd. Wasim Vs State Mohd. Tanveer Vs The State (Govt. of NCT)
Delhi High Court · (2012) 8 AD 599
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357Evidence Act, 1872 — Section 118, 63, 65, 65BPenal Code, 1860 (IPC) — Section 34, 364A
High Courts12 Oct 2012
Reliance General Insurance Co. Ltd. Vs Smt. Atari Devi and Another
Delhi High Court · (2012) 10 AD 212
Criminal Procedure Code, 1973 (CrPC) — Section 173Delhi Police Act, 1978 — Section 60Motor Vehicles Act, 1988 — Section 163A, 166, 166(4), 168, 169
High Courts12 Oct 2012
M.G. Katyal Vs D.A.V. College Trust and Management Society and Others
Delhi High Court · (2012) 10 DEL CK 0100
Specific Relief Act, 1963 — Section 34
High Courts12 Oct 2012Dismissed
Mannu Yadav Vs UOI and Others
Delhi High Court · (2012) 10 DEL CK 0099
High Courts12 Oct 2012
Union of India Vs Dhyan Singh and Others
Delhi High Court · (2013) ACJ 2644
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 80Constitution of India, 1950 — Article 142Evidence Act, 1872 — Section 114