High Courts20 Dec 2012Dismissed
L and T General Insurance Company Ltd. Vs Smt. Seema Gupta and Others
Delhi High Court · (2013) 2 ACC 157
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 3 of 305
High Courts20 Dec 2012Dismissed
S.K. Gupta Vs Airport Authority of India Sanjive Chamoli and Others Vs UOI and Others
Delhi High Court · (2013) 2 LLJ 91
Airports Authority of India Act, 1994 — Section 18, 42Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)(c)National Airports Authority Act, 1985 — Section 13(3), 38
High Courts20 Dec 2012Dismissed
MGT. of DDA Vs P.O., Indus. Tribunal No. 1 and Another
Delhi High Court · (2013) 136 FLR 963 : (2013) 2 LLJ 105 : (2013) 1 LLN 140 : (2013) LLR 179
Industrial Disputes Act, 1947 — Section 17B, 25, 25F, 25G, 33(2)
High Courts20 Dec 2012Allowed
Cheena Vs Tagore International School and Another
Delhi High Court · (2013) 1 ACC 553
High Courts20 Dec 2012
Shri Dinesh Gupta Vs Shri Vishal Chandra Gupta and Another
Delhi High Court · (2012) 12 DEL CK 0098
Companies Act, 1956 — Section 225
High Courts20 Dec 2012Dismissed
Safmarine Container Lines N.V. Vs M/s. Amita Enterprises and Another
Delhi High Court · (2013) 197 DLT 181 : (2013) 134 DRJ 76
Carriers Act, 1865 — Section 9Civil Procedure Code, 1908 (CPC) — Order 35 Rule 3, 151, 86, 88Consumer Protection Act, 1986 — Section 13(4), 2(1)(f), 2(1)(g), 2(1)(o), 23
High Courts20 Dec 2012
Laxmi Narain Vs State of NCT of Delhi
Delhi High Court · (2013) 1 JCC 264 : (2012) 1 JCC 264
Criminal Procedure Code, 1973 (CrPC) — Section 374, 382Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts20 Dec 2012Dismissed
Batra Hospital and Medical Research Centre Vs Batra Hospital Employees'' Union
Delhi High Court · (2013) 133 DRJ 450 : (2013) 137 FLR 925 : (2013) 2 LLJ 132 : (2013) LLR 378 : (2013) LLR 235
Industrial Disputes Act, 1947 — Section 31, 33, 33(1), 33(2), 33(2)(b)
High Courts20 Dec 2012
Delhi Development Authority Vs Ameet Kumar Khandelwal
Delhi High Court · (2012) 12 DEL CK 0053
High Courts20 Dec 2012
Babu Bhai Vs Rashid Bhai Rashid Bhai Vs Babu Bhai and Others
Delhi High Court · (2013) 53 PTC 601
High Courts20 Dec 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Mamta and Others
Delhi High Court · (2012) 12 DEL CK 0010
High Courts20 Dec 2012Allowed
In Re: S.A. Infratech Private Limited and Ramprastha Promoters and Developers Private Limited
Delhi High Court · (2012) 12 DEL CK 0005
Companies Act, 1956 — Section 391, 394
High Courts20 Dec 2012Allowed
In Re: Tirupati Build Plaza Private Limited and Gupta Promoters Private Limited
Delhi High Court · (2012) 12 DEL CK 0004
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts19 Dec 2012Disposed Off
Asha and Others Vs State and Others etc. etc.
Delhi High Court · (2013) 3 AD 724 : (2013) 196 DLT 603 : (2013) 1 JCC 201
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 428Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 300
High Courts19 Dec 2012Allowed
In Re: Routes Travel Ltd.
Delhi High Court · (2013) 5 AD 439
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts19 Dec 2012Dismissed
Ram Gopal Singh Sisodia Vs Union of India and Others
Delhi High Court · (2013) 5 AD 135 : (2013) 196 DLT 675 : (2013) 1 RCR(Civil) 640
Constitution of India, 1950 — Article 171, 80, 80(1)(a), 80(3)
High Courts19 Dec 2012Allowed
In Re: Cecil Webber Engineering Limited and Others
Delhi High Court · (2012) 12 DEL CK 0265
Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts19 Dec 2012Allowed
Ikpal Singh Vs UOI and Others
Delhi High Court · (2013) 1 SCT 409 : (2013) 2 SLJ 205
High Courts19 Dec 2012Dismissed
Mayurdwaj Co-Op Housing Society Ltd. Vs Delhi Development Authority
Delhi High Court · (2013) 197 DLT 562
Delhi Development Act, 1957 — Section 53B
High Courts19 Dec 2012Dismissed
Heena Bahal Vs University of Delhi and Others
Delhi High Court · (2013) 197 DLT 469