High Courts19 Dec 2012Dismissed
Commissioner of Income Tax Delhi Vs Indovax P. Ltd.
Delhi High Court · (2012) 12 DEL CK 0090
Income Tax Act, 1961 — Section 115JA, 80, 80(IA), 80E, 80IA(1)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 4 of 305
High Courts19 Dec 2012Dismissed
New India Assurance Co. Ltd. Vs Shobha Ram Sharma and Others
Delhi High Court · (2012) 12 DEL CK 0077
High Courts19 Dec 2012
Ranbaxy Laboratories Ltd. Vs Crystal Pharmaceuticals
Delhi High Court · (2013) 4 AD 920 : (2013) 196 DLT 296
Trade Marks Act, 1999 — Section 29(1)
High Courts19 Dec 2012Dismissed
Union of India and Another Vs V.K. Vashisht
Delhi High Court · (2012) 12 DEL CK 0047
Constitution of India, 1950 — Article 14
High Courts18 Dec 2012Disposed Off
D.T.C. Vs Raj Kumar and Others
Delhi High Court · (2012) 12 DEL CK 0339
Industrial Disputes Act, 1947 — Section 11A, 33, 33(1), 33(2), 33(2)(b)
High Courts18 Dec 2012Dismissed
M/s Bharti Televentures Ltd. Vs Addl./Jt. Commissioner of Income Tax
Delhi High Court · (2013) 213 TAXMAN 320
High Courts18 Dec 2012Dismissed
Mahesh Vs N.D.M.C.
Delhi High Court · (2013) 136 FLR 1035 : (2013) LLR 184
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2(oo)(bb), 25F, 25G
High Courts18 Dec 2012Allowed
MMTC Vs Surjit Singh Kanda and Others Union of India and Another Vs Indian Bank and Another
Delhi High Court · (2013) 5 AD 349 : (2013) 196 DLT 725
Customs Act, 1962 — Section 115, 12, 124, 125, 126
High Courts18 Dec 2012Dismissed
Renu Kumari Vs Union of India and Others
Delhi High Court · (2013) LabIC 439
High Courts18 Dec 2012Dismissed
Lalit Mohan Aggarwal Vs The Management of Central Bank of India and Another
Delhi High Court · (2013) 134 DRJ 211
Industrial Disputes Act, 1947 — Section 17B
High Courts18 Dec 2012Disposed Off
Oriental Insurance Co. Ltd. Vs Parvin Devi and Others
Delhi High Court · (2013) 1 ACC 900
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts18 Dec 2012Allowed
Bharti Axa General Insurance Co. Ltd. Vs Tannu and Others
Delhi High Court · (2012) 12 DEL CK 0260
Motor Vehicles Act, 1988 — Section 149(2)(a), 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts18 Dec 2012Allowed
In Re: Silver Oaks Property Management Services Limited and Others
Delhi High Court · (2012) 12 DEL CK 0258
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts18 Dec 2012Allowed
In Re: Mundra Credit and Investment Pvt. Ltd.
Delhi High Court · (2012) 12 DEL CK 0257
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts18 Dec 2012Disposed Off
Ruqaiya Begum and Another Vs Bashir Ahmed Khan and Others
Delhi High Court · (2012) 12 DEL CK 0254
High Courts18 Dec 2012Dismissed
Saurabh Tripathi Vs University of Delhi and Another
Delhi High Court · (2012) 12 DEL CK 0252
High Courts18 Dec 2012Dismissed
National Insurance Co. Ltd. Vs Smt. Prem Wati and Others
Delhi High Court · (2012) 12 DEL CK 0241
High Courts18 Dec 2012Allowed
Smt. Roopwati and Others Vs Nichhattar Singh and Others
Delhi High Court · (2012) 12 DEL CK 0240
High Courts18 Dec 2012Disposed Off
Onkar Prasad Jaiswal Vs State Bank of India and Ors
Delhi High Court · (2012) 12 DEL CK 0238
Constitution of India, 1950 — Article 311
High Courts18 Dec 2012Dismissed
S.K. Seth Vs Rites Ltd. and Others
Delhi High Court · (2013) 1 LLN 149
Constitution of India, 1950 — Article 226, 227