High Courts18 Dec 2012
Sandeep Singh Vs AJS Builders (Pvt.) Limited
Delhi High Court · (2012) 12 DEL CK 0174
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 5 of 305
High Courts18 Dec 2012Dismissed
GNCT of Delhi and Others Vs ASI Rambir Singh and Another
Delhi High Court · (2013) LabIC 417
High Courts18 Dec 2012Allowed
Growth Avenue Securities Pvt. Ltd. Vs Kailashsiddhi Promoters Pvt. Ltd.
Delhi High Court · (2013) 1 CompLJ 414
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts18 Dec 2012Allowed
Oriental Insurance Co. Ltd. Vs Laxmi Bharti and Others
Delhi High Court · (2012) 12 DEL CK 0095
High Courts18 Dec 2012Allowed
Sapna K.C. and Others Vs Azad Khan and Others
Delhi High Court · (2012) 12 DEL CK 0094
High Courts18 Dec 2012Dismissed
Prem and Others Vs State
Delhi High Court · (2013) 2 AD 696 : (2013) 1 JCC 685
Penal Code, 1860 (IPC) — Section 304B, 34, 406, 498A
High Courts18 Dec 2012
Nanak Chand Vs Distt. and Sessions Judge, Delhi and Another
Delhi High Court · (2012) 12 DEL CK 0048
High Courts18 Dec 2012Dismissed
Niranjan Lal and Others Vs UOI and Others
Delhi High Court · (2012) 12 DEL CK 0007
Constitution of India, 1950 — Article 12
High Courts17 Dec 2012Dismissed
UOI and Others Vs Vinod Kumar and Others
Delhi High Court · (2013) 4 AD 886
Administrative Tribunals Act, 1985 — Section 19
High Courts17 Dec 2012Dismissed
Bhoopendra Singh Vs UOI and Others
Delhi High Court · (2013) LabIC 758 : (2013) 1 SCT 448
High Courts17 Dec 2012Dismissed
Ragni Chopra Vs Rajesh and Others
Delhi High Court · (2013) 134 DRJ 316
High Courts17 Dec 2012
Anil Kumar Thakur Vs M/s. Babys Day Care and Learning Centre Pvt. Ltd.
Delhi High Court · (2013) 1 AD 721 : (2013) 197 DLT 766
High Courts17 Dec 2012Dismissed
R.K. Rohilla (deceased) through L.Rs. Vs Syndicate Bank
Delhi High Court · (2013) 134 DRJ 230
Industrial Disputes Act, 1947 — Section 11A
High Courts17 Dec 2012Dismissed
Ashok Agarwal and Others Vs Amar Ujala Publications Ltd and Others
Delhi High Court · (2012) 12 DEL CK 0272
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Companies Act, 1956 — Section 397, 398
High Courts17 Dec 2012Disposed Off
Aditya Goyal Vs D.D.A.
Delhi High Court · (2013) 133 DRJ 447
Registration Act, 1908 — Section 11, 17(1)(b)
High Courts17 Dec 2012Allowed
New India Assurance Co. Ltd. Vs Rukma Devi and Others
Delhi High Court · (2012) 12 DEL CK 0269
Motor Vehicles Act, 1988 — Section 166
High Courts17 Dec 2012Allowed
Ritu Sharma and Others Vs Ganga Charan and Others
Delhi High Court · (2012) 12 DEL CK 0268
High Courts17 Dec 2012Allowed
In Re: Green Industries Private Limited and Berry Projects Private Limited
Delhi High Court · (2012) 12 DEL CK 0266
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts17 Dec 2012Allowed
Smt. Prem Rani Passan and Others Vs Shri Ram Avtar and Others
Delhi High Court · (2012) 12 DEL CK 0251
Motor Vehicles Act, 1988 — Section 166
High Courts17 Dec 2012Allowed
Smt. Shaheen Parveen and Another Vs Sh. Kamlesh Kumar and Others
Delhi High Court · (2012) 12 DEL CK 0242