High Courts17 Dec 2012Disposed Off
Canara Bank Vs Naresh Kumar Gupta
Delhi High Court · (2013) 1 AD 389 : (2013) 1 LLJ 475 : (2013) LLR 190
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 6 of 305
High Courts17 Dec 2012
Gajinder Singh Bhatia Vs The Lt. Governor and Another
Delhi High Court · (2012) 12 DEL CK 0165
High Courts17 Dec 2012Dismissed
Vijay Kumar Shukla Vs State
Delhi High Court · (2013) 1 AD 465 : (2013) 1 JCC 327 : (2012) 1 JCC 327
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 106
High Courts17 Dec 2012
Naresh Kumar Arora Vs State and Another
Delhi High Court · (2012) 12 DEL CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 200, 340Penal Code, 1860 (IPC) — Section 419, 420, 463, 464
High Courts17 Dec 2012Dismissed
National Insurance Company Limited Vs Shri Vishnu and Others
Delhi High Court · (2012) 12 DEL CK 0093
High Courts17 Dec 2012Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Vijender and Others
Delhi High Court · (2012) 12 DEL CK 0092
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts17 Dec 2012
National Insurance Company Ltd. Vs Smt. Krishna and Others Smt. Goma and Others Vs Dharmender Kumar and Others
Delhi High Court · (2012) 12 DEL CK 0089
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts17 Dec 2012Dismissed
In Re: Tony Electronics Ltd.
Delhi High Court · (2013) 5 AD 754 : (2013) 196 DLT 777
Companies Act, 1956 — Section 108, 111, 111(2), 150, 163
High Courts17 Dec 2012Allowed
M/s. IKF Technologies Ltd. and Others Vs Sasi Bhusan Raju
Delhi High Court · (2013) 2 BC 564
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Dec 2012Dismissed
Om Prakash Arora Vs Ratan Mala Jain
Delhi High Court · (2013) 1 AD 253 : (2013) 134 DRJ 720 : (2013) 1 RCR(Rent) 454
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(4), 25B(8)
High Courts17 Dec 2012Allowed
In Re: Mahajan Industries Private Limited
Delhi High Court · (2012) 12 DEL CK 0003
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts14 Dec 2012Dismissed
Reliance General Insurance Company Ltd. Vs Smt. Bilkish and Others
Delhi High Court · (2012) 12 DEL CK 0344
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts14 Dec 2012Dismissed
U.P. State Road Transport Corporation Vs Amarjit Singh @ Neetu
Delhi High Court · (2012) 12 DEL CK 0334
Motor Vehicles Act, 1988 — Section 158(6)
High Courts14 Dec 2012Disposed Off
Delhi Public School Society Vs D.P.S. Trust
Delhi High Court · (2013) 53 PTC 449
Trade Marks Act, 1999 — Section 2, 29, 29(1)
High Courts14 Dec 2012
Mohd. Iqbal and Others Vs Mst. Najma and Others
Delhi High Court · (2013) 2 AD 743
Evidence Act, 1872 — Section 90
High Courts14 Dec 2012Allowed
Amit Ahuja and Another Vs Additional Commissioner Trade and Tax Department and Others
Delhi High Court · (2013) 57 VST 210
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 226Delhi Land Reforms Act, 1954 — Section 136
High Courts14 Dec 2012Dismissed
Commissioner of Income Tax Vs Maruti Suzuki India Ltd.
Delhi High Court · (2013) 255 CTR 140 : (2013) 212 TAXMAN 603
Income Tax Act, 1961 — Section 139(1), 43B, 43B(a)
High Courts14 Dec 2012Allowed
The New India Assurance Co. Ltd. Vs Padma Devi and Others
Delhi High Court · (2012) 12 DEL CK 0278
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 114
High Courts14 Dec 2012Allowed
In Re: Receivable Management Services India Pvt. Ltd., Iqor India Services Pvt. Ltd. and Collectively the Transferor Company and the Transferee Company
Delhi High Court · (2012) 12 DEL CK 0264
Companies Act, 1956 — Section 159, 217, 220, 274(1)(g), 391
High Courts14 Dec 2012Dismissed
M/s. Ahuja Masala Company (P) Ltd. Vs Government of NCT of Delhi and Others
Delhi High Court · (2012) 12 DEL CK 0253
Constitution of India, 1950 — Article 226