High Courts14 Dec 2012
In Re: BR Foods Ltd.
Delhi High Court · (2013) 4 AD 884
Companies Act, 1956 — Section 454, 456, 481, 555
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 8 of 305
High Courts14 Dec 2012Allowed
In Re: Wireless Braodband Business Services (Delhi) Pvt. Ltd. Company No. 1 and Others
Delhi High Court · (2012) 12 DEL CK 0001
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts13 Dec 2012Allowed
In Re: Hovel Developers Private Ltd., Ace HR Services Pvt. Ltd. and Railtech Infraventure Pvt. Ltd.
Delhi High Court · (2013) 112 CLA 643 : (2013) 178 CompCas 251 : (2013) 1 CompLJ 366
Companies Act, 1956 — Section 159, 220, 235, 236, 237
High Courts13 Dec 2012Allowed
Karamveer Singh Vs Rajesh Arora Air Custom Officer
Delhi High Court · (2013) 1 AD 383 : (2013) 196 DLT 292
Customs Act, 1962 — Section 108, 111(b), 132, 135, 135(1)(a)
High Courts13 Dec 2012Allowed
Ashwani Kohli Vs The State of Delhi and Another
Delhi High Court · (2013) 2 AD 78 : (2013) 1 JCC 460 : (2012) 1 JCC 460
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 404, 420, 467, 468
High Courts13 Dec 2012Dismissed
Steel Authority of India Ltd. Vs Punjab and Sind Bank and Others
Delhi High Court · (2012) 12 DEL CK 0262
Constitution of India, 1950 — Article 12, 226
High Courts13 Dec 2012Disposed Off
Pintu Singh Yadav Vs UOI and Others
Delhi High Court · (2012) 12 DEL CK 0234
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 504
High Courts13 Dec 2012Dismissed
Manmeet Kaur Vs Union of India and Another
Delhi High Court · (2013) 196 DLT 301 : (2013) 133 DRJ 727 : (2013) 117 SCL 343
Constitution of India, 1950 — Article 14, 142, 21, 226, 32
High Courts13 Dec 2012Dismissed
National Highways Authority of India Vs ITD Cementation India Ltd.
Delhi High Court · (2013) 1 AD 29 : (2013) 197 DLT 650
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Contract Act, 1872 — Section 28
High Courts13 Dec 2012Dismissed
Yaqub Ali Vs State
Delhi High Court · (2013) 1 ACC 727
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 Dec 2012
Shayam Lal Vs State
Delhi High Court · (2013) 1 AD 338 : (2013) 1 JCC 255 : (2012) 1 JCC 255
Penal Code, 1860 (IPC) — Section 186, 353Prevention of Food Adulteration Act, 1954 — Section 16(1)(c)
High Courts13 Dec 2012Dismissed
Rajender Singh and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 133 DRJ 369
Civil Procedure Code, 1908 (CPC) — Section 152East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 43A
High Courts13 Dec 2012
Mrs. Lata Seth and Others Vs Narinder Nath Seth and Others
Delhi High Court · (2012) 12 DEL CK 0136
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 8
High Courts13 Dec 2012
Vinod Kumar Another Vs P.O. Labour Court-VII and Another
Delhi High Court · (2013) LabIC 405 : (2013) 2 LLJ 263
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts13 Dec 2012
Master Sushant Vs Sh. Sunder Shyam Singh
Delhi High Court · (2012) 12 DEL CK 0097
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts13 Dec 2012
Rameshchandra Prabhudas Patel Vs UOI and Others
Delhi High Court · (2012) 12 DEL CK 0060
High Courts13 Dec 2012
In Re: M/s Osho Ceramics Ltd.
Delhi High Court · (2012) 12 DEL CK 0043
Companies Act, 1956 — Section 454(5), 481
High Courts13 Dec 2012Dismissed
D.K. Electricals Industries and Another Vs Sancheti Appliances Pvt. Ltd. and Another
Delhi High Court · (2013) 54 PTC 320
Bureau of Indian Standards Act, 1986 — Section 14Trade Marks Act, 1999 — Section 56
High Courts13 Dec 2012Allowed
Commissioner of Customs and Others Vs M/s. Agrim Sampada Ltd. and Others
Delhi High Court · (2012) 12 DEL CK 0013
Customs Act, 1962 — Section 111(O), 2(26), 46, 46(3)
High Courts13 Dec 2012Allowed
Puneet Kumar Sharma and Others Vs The State of Delhi and Another
Delhi High Court · (2013) 2 AD 266 : (2013) 1 JCC 458
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 465