High Courts12 Dec 2012Dismissed
Birbal Gaba Vs Sarabjit Kaur and Others
Delhi High Court · (2013) 2 AD 170
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 10 of 305
High Courts12 Dec 2012
Shourya Towers Pvt. Ltd. Vs DCIT
Delhi High Court · (2013) 3 AD 137 : (2013) 255 CTR 225 : (2013) 359 ITR 523
Income Tax Act, 1961 — Section 132, 132(4), 139, 139(1), 142
High Courts12 Dec 2012Dismissed
Vijay Kumar Jewelers and Others Vs Smt. Sunita Soni and Others
Delhi High Court · (2012) 12 DEL CK 0130
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts12 Dec 2012Dismissed
Reliance General Insurance Co. Ltd. Vs Jyoti and Others Suresh and Others Vs Reliance General Insurance Co. Ltd.
Delhi High Court · (2012) 12 DEL CK 0091
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts12 Dec 2012Dismissed
Lallan Jha Vs Union of India and Others
Delhi High Court · (2013) 1 LLJ 566
High Courts12 Dec 2012
In Re: Indiabulls Financial Services Limited and Indiabulls Housing Finance Limited
Delhi High Court · (2013) 112 CLA 626 : (2013) 177 CompCas 261
Companies Act, 1956 — Section 235, 236, 237, 238, 239Competition Act, 2002 — Section 5, 6
High Courts12 Dec 2012
Rajkumar Devraj and Another Vs Jai Mahal Hotels Pvt. Ltd. and Others etc. etc.
Delhi High Court · (2013) 113 CLA 387 : (2013) 200 DLT 527 : (2013) 135 DRJ 213 : (2013) 118 SCL 128
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 111, 381Constitution of India, 1950 — Article 16, 18
High Courts11 Dec 2012Allowed
Honeywell International (India) Pvt. Ltd., Honeywell Controls and Automation India Pvt. Ltd. and Matrikon Industrial Solutions India Pvt. Ltd. Vs Honeywell International (India) Pvt. Ltd.
Delhi High Court · (2012) 12 DEL CK 0343
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts11 Dec 2012Dismissed
Management of M/s Rajasthan Patrika Ltd. Vs Jasod Singh
Delhi High Court · (2013) 1 LLJ 436
Constitution of India, 1950 — Article 226
High Courts11 Dec 2012Dismissed
Director of Income Tax Vs MC Donalds Corporation
Delhi High Court · (2013) 213 TAXMAN 26
Income Tax Act, 1961 — Section 115A, 143(3), 147, 148, 14A
High Courts11 Dec 2012Dismissed
Tarlochan Singh and Others Vs Union Bank of India and Others
Delhi High Court · (2013) 5 AD 129 : (2013) 197 DLT 667 : (2013) 135 DRJ 251
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 9 Rule 7Limitation Act, 1963 — Section 5
High Courts11 Dec 2012Disposed Off
Anwar Alam Vs Jamia Milia Islamia and Others
Delhi High Court · (2012) 12 DEL CK 0297
High Courts11 Dec 2012Dismissed
Shankar Lal Vs Assistant Commissioner (L and E) and Others
Delhi High Court · (2012) 12 DEL CK 0275
High Courts11 Dec 2012Allowed
In Re: Amalgamation of Shanu Estates Private Limited and Nightingale Farms Private Limited
Delhi High Court · (2012) 12 DEL CK 0255
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts11 Dec 2012Allowed
Smt. Shanti Devi Vs Colleague Travels Pvt. Ltd. and Others
Delhi High Court · (2012) 12 DEL CK 0236
High Courts11 Dec 2012Disposed Off
D.T.C. Vs The P.O., I.T. No. II and Another
Delhi High Court · (2013) 1 LLJ 588
Industrial Disputes Act, 1947 — Section 10, 11A, 33, 33(2)(b)
High Courts11 Dec 2012Dismissed
GE Money Financial Services Pvt. Ltd. Vs Subhadra Devi and Another
Delhi High Court · (2012) 12 DEL CK 0223
Arbitration and Conciliation Act, 1996 — Section 34
High Courts11 Dec 2012Allowed
CIT Vs Ultra Modern Exports Pvt. Ltd.
Delhi High Court · (2012) 12 DEL CK 0175
Income Tax Act, 1961 — Section 133(6), 271(1)(c), 68
High Courts11 Dec 2012Dismissed
The Oriental Insurance Company Ltd. Vs Sanjay Rathi and Others
Delhi High Court · (2012) 12 DEL CK 0168