High Courts11 Dec 2012Allowed
Ved Parkash Vs United India Insurance Co. Ltd. and Others
Delhi High Court · (2012) 12 DEL CK 0154
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 11 of 305
High Courts11 Dec 2012
Shri Suneal Mangal Vs M/s. Prime Maxi Mall Management and Another
Delhi High Court · (2013) 4 AD 811 : (2013) 2 BC 158 : (2013) 196 DLT 234
High Courts11 Dec 2012
Sudhir Hilsayan Vs Chairman, Dr. Ambedkar Foundation and Others
Delhi High Court · (2013) 1 AD 586 : (2013) 1 LLJ 577
High Courts11 Dec 2012Dismissed
Rajneesh Kumar Vs Commissioner of Police and Others
Delhi High Court · (2012) 12 DEL CK 0114
Arms Act, 1959 — Section 25
High Courts11 Dec 2012Dismissed
Mukesh Kumar Sharma Vs UOI and Others
Delhi High Court · (2012) 12 DEL CK 0111
Border Security Force Act, 1968 — Section 11(2), 19(b)Constitution of India, 1950 — Article 226
High Courts11 Dec 2012Allowed
Rollatainers Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2013) 357 ITR 553
Income Tax Act, 1961 — Section 143(3), 147, 148, 148(2), 151
High Courts11 Dec 2012
Shri Ram Bearing Ltd. Vs M/s Trishakti Electronics P. Ltd.
Delhi High Court · (2012) 12 DEL CK 0041
Companies Act, 1956 — Section 454, 454(5), 456, 468, 477
High Courts10 Dec 2012Disposed Off
Gurdev Singh Vs Shruti Fastners Pvt. Ltd. and Another
Delhi High Court · (2012) 12 DEL CK 0367
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 38 Rule 5, Order 39 Rule 5
High Courts10 Dec 2012Dismissed
Harish Batra and Others Vs Delhi Development Authority and Others
Delhi High Court · (2013) 133 DRJ 348
High Courts10 Dec 2012Allowed
Sugen Inc. and Others Vs A. Rao and Another
Delhi High Court · (2013) 3 AD 51 : (2013) 1 AD 483 : (2013) 196 DLT 455 : (2013) 133 DRJ 363
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 151
High Courts10 Dec 2012Disposed Off
Rajan Nanda Vs Asstt. Commissioner of Income
Delhi High Court · (2012) 12 DEL CK 0317
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts10 Dec 2012Dismissed
Sh. Ravinder Singh Vs Sh. Deepesh Khorana
Delhi High Court · (2013) 1 AD 376 : (2013) 1 RCR(Rent) 369
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts10 Dec 2012Dismissed
The New India Insurance Company Ltd. Vs Surjeet Kumar and Others
Delhi High Court · (2012) 12 DEL CK 0308
High Courts10 Dec 2012Disposed Off
Star Restaurant Pvt. Ltd. Vs Adaab Hotels Ltd. and Others Adaab Hotels Ltd. and Others Vs Star Restaurant Pvt. Ltd.
Delhi High Court · (2013) 7 AD 534 : (2013) 201 DLT 710 : (2013) 53 PTC 338
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Evidence Act, 1872 — Section 73
High Courts10 Dec 2012Allowed
Kalakriti Engineers India Limited and Others Vs Akriti Realtech Limited
Delhi High Court · (2012) 12 DEL CK 0277
Companies Act, 1956 — Section 235, 236, 237, 238, 239Income Tax Act, 1961 — Section 56(2)
High Courts10 Dec 2012Dismissed
M/s. Saurabh Buildcon Pvt. Ltd. Vs M/s. Aster Technologies Pvt. Ltd. and Another
Delhi High Court · (2012) 12 DEL CK 0245
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 10, Order 6 Rule 17Contract Act, 1872 — Section 202
High Courts10 Dec 2012Disposed Off
DTC Vs Mahinder Singh
Delhi High Court · (2013) 1 LLJ 597 : (2013) LLR 188
High Courts10 Dec 2012Disposed Off
M/s Bhagwan Dass Khanna Jewellers Vs Bhagwan Das Khanna Jewellers Pvt. Ltd. and Ors
Delhi High Court · (2013) 196 DLT 565 : (2013) 53 PTC 287
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 10, 151Companies Act, 1956 — Section 20, 20(2)(ii), 22, 34Contract Act, 1872 — Section 27
High Courts10 Dec 2012Dismissed
Raman Narain Shah Vs Govt. of NCT Delhi and Others
Delhi High Court · (2012) 12 DEL CK 0217
Administrative Tribunals Act, 1985 — Section 19, 21(1)(b)
High Courts10 Dec 2012Dismissed
Mobin Vs Kausar
Delhi High Court · (2013) 1 AD 201
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 1(2), 14(1)(e)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33, 34(1)