High Courts07 Dec 2012
Sony Kabushiki Kaisha Vs M/s. Sony Ceramics and Another
Delhi High Court · (2012) 12 DEL CK 0123
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 13 of 305
High Courts07 Dec 2012
Delhi Transco Limited Vs Techno Electric and Engineering Co. Limited
Delhi High Court · (2012) 12 DEL CK 0122
Arbitration and Conciliation Act, 1996 — Section 34
High Courts07 Dec 2012
Manushi Sangathan, Delhi Vs Govt. of Delhi and Others
Delhi High Court · (2013) 1 AD 65 : (2013) 133 DRJ 544
High Courts07 Dec 2012Dismissed
Mohan Banerjee Vs State of Delhi and Others
Delhi High Court · (2012) 12 DEL CK 0108
Delhi Police Act, 1978 — Section 140
High Courts07 Dec 2012Dismissed
Sales Tax Bar Association (Regd.) Vs Govt. of NCT of Delhi and Others M/s. Legrand India Pvt. Ltd. and Others Vs Commissioner Trade and Taxes and Another S.D. Enterprises Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 1 AD 42 : (2013) 196 DLT 270 : (2013) 61 VST 43
Delhi Value Added Tax Act, 2004 — Section 26, 27, 28, 30, 30Income Tax Act, 1961 — Section 147
High Courts07 Dec 2012
H.J. Consultants Pvt. Ltd. and Another Vs Naveen Gupta and Others
Delhi High Court · (2012) 12 DEL CK 0059
Companies Act, 1956 — Section 397, 398Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Evidence Act, 1872 — Section 73
High Courts07 Dec 2012Allowed
PRJ Infracon Pvt. Ltd. Vs Arham Finance and Investment Services Ltd.
Delhi High Court · (2012) 12 DEL CK 0058
Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts07 Dec 2012Allowed
Union of India and Another Vs Pramod Kumar Bajaj
Delhi High Court · (2013) 7 AD 575 : (2013) 196 DLT 633
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 406, 494, 498A
High Courts06 Dec 2012Dismissed
Nand Lal Vs Bakshi Transport Corporation and Others
Delhi High Court · (2013) 1 LLJ 442 : (2013) LLR 181
High Courts06 Dec 2012Disposed Off
M/s. Rural Communication and Marketing Pvt. Ltd. Vs M/s. Fytronics India Pvt. Ltd. and Another
Delhi High Court · (2013) 1 AD 1
Arbitration and Conciliation Act, 1996 — Section 11(6), 16Registration Act, 1908 — Section 17, 17(1)(d), 49Transfer of Property Act, 1882 — Section 107
High Courts06 Dec 2012Allowed
Commissioner of Income Tax Vs Morgan Finvest Pvt. Ltd.
Delhi High Court · (2013) 1 AD 115
Income Tax Act, 1961 — Section 143(1), 143(2), 260A, 271(1)(c), 32
High Courts06 Dec 2012Disposed Off
Ravi Kumar @ Ravi Vs State Govt. of NCT of Delhi
Delhi High Court · (2013) 133 DRJ 716 : (2013) 1 JCC 109
High Courts06 Dec 2012Allowed
Moser Baer India Limited Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2013) 1 AD 651 : (2013) 255 CTR 128 : (2013) 197 DLT 161
Income Tax Act, 1961 — Section 10A, 10B, 10B(6)(ii), 115JB, 139
High Courts06 Dec 2012Allowed
General Electric Canada Vs National Hydroelectric Power Corporation Ltd. and Another
Delhi High Court · (2013) 133 DRJ 551
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 3Limitation Act, 1963 — Section 5
High Courts06 Dec 2012Dismissed
Oriental Insurance Co. Ltd. Vs Hardiyanand Parshad and Others
Delhi High Court · (2013) 4 ALLMR 57
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts06 Dec 2012Dismissed
Sushil Kumar Goyal Vs Ram Singh Gautam
Delhi High Court · (2012) 12 DEL CK 0351
Civil Procedure Code, 1908 (CPC) — Section 100Penal Code, 1860 (IPC) — Section 380, 453
High Courts06 Dec 2012Disposed Off
Govt. of NCT of Delhi and Others Vs Gajraj Singh
Delhi High Court · (2013) 133 DRJ 220
High Courts06 Dec 2012Dismissed
National Buildings Construction Corporation Ltd. Vs Chief Executive Officer, Delhi Jal Board and Another
Delhi High Court · (2012) 12 DEL CK 0296
Arbitration and Conciliation Act, 1996 — Section 16, 23(3), 34
High Courts06 Dec 2012Dismissed
University of Delhi and Another Vs Nalini Prabhakar
Delhi High Court · (2012) 12 DEL CK 0291
High Courts06 Dec 2012Allowed
Manjeet Singh Vs Kailash Kumar and Others
Delhi High Court · (2013) 1 ACC 138