High Courts10 May 1985
Shanker Dass Sethi and Sons Vs Commissioner of Income Tax Commissioner of Income Tax Vs Shanker Dass Sethi and Sons
Delhi High Court · (1986) 53 CTR 397 : (1986) 157 ITR 770 : (1985) 23 TAXMAN 310
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 17 of 29
High Courts10 May 1985
Commissioner of Gift Tax, Delhi-II Vs Harinder Singh and Virender Singh (L. Rs. of Late Bhagwan Dass Katyal)
Delhi High Court · (1986) 157 ITR 292
High Courts10 May 1985
Nu-look (P.) Ltd. Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1986) 50 CTR 142 : (1986) 157 ITR 253 : (1985) 23 TAXMAN 39
High Courts10 May 1985
Frank Beaton and another Vs Commissioner of Income Tax, Delhi-VI, and others
Delhi High Court · (1986) 53 CTR 9 : (1985) 156 ITR 16 : (1986) 27 TAXMAN 471
Income Tax Act, 1961 — Section 17(2), 192
High Courts10 May 1985
Essex Farms P. Ltd. Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1986) 53 CTR 304 : (1986) 157 ITR 241 : (1986) 27 TAXMAN 438
High Courts09 May 1985
Chanderwati and Others Vs Universal Fire and General Insurance Companyand Others
Delhi High Court · (1985) 2 ACC 150 : (1987) 62 CompCas 315 : (1985) 28 DLT 114
High Courts09 May 1985Allowed
Kela Devi and Another Vs Ram Chand and Others
Delhi High Court · AIR 1986 Delhi 52
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts09 May 1985Allowed
Dr. Autar Singh Paintal Vs Mrs. Iris Paintal
Delhi High Court · AIR 1986 Delhi 60
Hindu Marriage Act, 1955 — Section 13Special Marriage Act, 1954 — Section 27, 27(1)
High Courts09 May 1985
Piar Chand Vs Subhash Chander and Others
Delhi High Court · (1985) 2 ACC 128 : (1985) ACJ 389 : (1985) 28 DLT 117
High Courts09 May 1985
Shere Punjab Silk Store Vs Commissioner of Income Tax
Delhi High Court · (1986) 53 CTR 406 : (1986) 157 ITR 273 : (1985) 23 TAXMAN 309
High Courts09 May 1985
L. Palley Ram and Others Vs P.K. Janardhan
Delhi High Court · (1985) ACJ 812 : (1985) 28 DLT 131
High Courts09 May 1985
Commissioner of Income Tax Vs All India Films Corporation Ltd.
Delhi High Court · (1986) 51 CTR 343 : (1986) 159 ITR 213 : (1985) 23 TAXMAN 1
High Courts08 May 1985
Hari Kishan Vs Prem Narain
Delhi High Court · AIR 1986 Delhi 90 : (1985) 28 DLT 161 : (1985) RLR 488
High Courts08 May 1985
Chander Kanta and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1985) 9 DRJ 275
High Courts08 May 1985Dismissed
Pioneer Engineering Co. Vs D.H. Machine Tools
Delhi High Court · AIR 1986 Delhi 165
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 20 Rule 7, 115, 148, 149Delhi and Ajmer Rent Control Act, 1952 — Section 15(3)Specific Relief Act, 1963 — Section 28
High Courts07 May 1985
Bindra Builders Vs Delhi Development Authority
Delhi High Court · AIR 1985 Delhi 370
Arbitration Act, 1940 — Section 20, 33
High Courts07 May 1985
Deen Dayal Didwania Vs Union of India and others
Delhi High Court · (1986) 52 CTR 253 : (1986) 160 ITR 12 : (1986) 24 TAXMAN 602
High Courts06 May 1985
Kailash Lamba Vs Commissioner of Income Tax
Delhi High Court · (1985) 48 CTR 202 : (1986) 157 ITR 266 : (1985) 23 TAXMAN 344