High Courts24 May 1985
Commissioner of Sales Tax Vs The Siemens India Limited
Delhi High Court · (1986) 61 STC 194
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 15 of 29
High Courts24 May 1985
Chand and Others Vs State
Delhi High Court · (1985) 28 DLT 360 : (1986) 11 DRJ 247 : (1987) 1 RCR(Criminal) 71
High Courts24 May 1985Allowed
Hazara Singh. Vs P.L. Joseph and Another
Delhi High Court · (1986) ACJ 277
High Courts24 May 1985
Usha Mehra and Others Vs Naresh Chand and Others
Delhi High Court · (1985) 2 ACC 176 : (1988) 64 CompCas 42 : (1985) 28 DLT 120 : (1985) RLR 585
High Courts24 May 1985
Dharam Raj @ Dharma Vs The State (Delhi Administration)
Delhi High Court · (1985) 28 DLT 341
High Courts23 May 1985
Net Ram Vs Beant Singh
Delhi High Court · (1985) 28 DLT 318
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 340Delhi Rent Control Act, 1958 — Section 14(1)
High Courts23 May 1985
Parkash Kaur and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1986) 1 ACC 272 : (1985) ACJ 639
High Courts23 May 1985
Usborn Lewis Vs Phylis Jordan
Delhi High Court · AIR 1986 Delhi 72 : (1986) RLR 175
High Courts23 May 1985
South Asia Industries (P.) Ltd. Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1986) 51 CTR 267 : (1985) 155 ITR 392 : (1986) 25 TAXMAN 171
High Courts23 May 1985Allowed
Osborne Lewis Jordan Vs Phylis Sylvia Jordan and Another
Delhi High Court · (1985) 2 ILR Delhi 522
Divorce Act, 1869 — Section 10, 13, 14, 16, 17Hindu Marriage Act, 1955 — Section 10
High Courts23 May 1985
Additional Commissioner of Income Tax, Delhi-III Vs Hamdard Dawakhana (Wakf)
Delhi High Court · (1985) 49 CTR 107 : (1986) 157 ITR 639 : (1986) 25 TAXMAN 185
High Courts22 May 1985
M.R. Saini Vs Union of India (UOI) and Another
Delhi High Court · (1985) CriLJ 1263
High Courts22 May 1985
Daljit Sawhney Vs Jagtar Singh etc.
Delhi High Court · (1985) 2 ACC 257 : (1986) ACJ 381 : (1988) 63 CompCas 452 : (1985) RLR 470
High Courts22 May 1985
Ajay Kumar Vs State and Another
Delhi High Court · (1986) CriLJ 932 : (1985) 2 ILR Delhi 40 : (1986) RLR 41
High Courts22 May 1985
Commissioner of Income Tax, Delhi (Central) Vs C.P. Modi and Sons
Delhi High Court · (1986) 53 CTR 393 : (1986) 157 ITR 492
High Courts22 May 1985
Sheila Puri Vs Municipal Corporation of Delhi
Delhi High Court · (1985) 9 DRJ 180