High Courts15 Jul 1985Dismissed
Janak Mathuradas Vs Union of India and others
Delhi High Court · AIR 1987 Delhi 11
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 13 of 29
High Courts15 Jul 1985
Bishamber Nath Ram Sarup Vs Commissioner of Income Tax
Delhi High Court · (1986) 25 TAXMAN 52
Income Tax Act, 1961 — Section 147(a), 251, 256(1), 256(2)
High Courts15 Jul 1985
Municipal Corporation of Delhi Vs Madan Lal and Others
Delhi High Court · (1985) 9 DRJ 203 : (1985) 2 RCR(Criminal) 587
High Courts12 Jul 1985
Cement Distributors Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1986) 24 TAXMAN 777
Constitution of India, 1950 — Article 2(47), 256(1), 256(2)
High Courts12 Jul 1985
J.P. Gupta and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1986) 11 DRJ 260 : (1986) LabIC 1817 : (1987) 1 LLJ 377
High Courts12 Jul 1985
Delhi Transport Corporation and Others Vs Sharda Vasudev and Others
Delhi High Court · (1985) 2 ACC 357 : (1986) ACJ 424
High Courts12 Jul 1985Dismissed
C.O.S.I.D. Inc. and Another Vs Steel Authority of India
Delhi High Court · AIR 1986 Delhi 8
Bankruptcy Code — Section 362Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 77, 77(3)
High Courts11 Jul 1985
Bermalt (India) Private Limited, Gurgaon Vs Government of India and others
Delhi High Court · (1986) 10 ECC 268 : (1986) 23 ELT 411
High Courts11 Jul 1985Dismissed
N.N. Kashyap Vs Ratti Ram and Others
Delhi High Court · (1986) ACJ 484
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 110(1), 110A, 110AA, 110D, 110FWorkmens Compensation Act, 1923 — Section 3(5)
High Courts10 Jul 1985
Grafik India Vs Commissioner of Income Tax
Delhi High Court · (1986) 26 TAXMAN 683
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 41 Rule 3AIncome Tax Act, 1961 — Section 139, 139(1), 184, 184(7), 185Limitation Act, 1963 — Section 5
High Courts10 Jul 1985
Bhagwan Singh Vs Sultan Khan and Others
Delhi High Court · (1986) 10 DRJ 69 : (1985) RLR 509
High Courts09 Jul 1985
Maya Seth and Others Vs Balram and Others
Delhi High Court · (1985) 2 ACC 405 : (1986) ACJ 581
High Courts09 Jul 1985Dismissed
Commissioner of Income Tax Vs Prem Singh and Co.
Delhi High Court · (1987) 163 ITR 434
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts19 Jun 1985
K.G. Khosla Compressors Ltd. Vs Khosla Extrakting Ltd. and Others
Delhi High Court · AIR 1986 Delhi 181 : (1985) ILR Delhi 416
High Courts11 Jun 1985
Yashpal Bhatia Vs Union of India and Others
Delhi High Court · (1985) 28 DLT 246 : (1985) 9 DRJ 177 : (1985) 2 RCR(Criminal) 303
Constitution of India, 1950 — Article 22(5)
High Courts11 Jun 1985
Manohar Lal Bhatia Vs The Union of India and others
Delhi High Court · (1985) 06 DEL CK 0002
High Courts03 Jun 1985Allowed
Philip Morris Belgium S.A. Vs Golden Tobacco Co. Ltd.
Delhi High Court · AIR 1986 Delhi 145
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 46, 46(3)