COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 14 of 29
Richardson-Vicks Incorporation and Another Vs Medico Laboratories
Delhi High Court · (1988) 1 ARBLR 6 : (1985) 1 Crimes 1122 : (1985) 28 DLT 166
Jai Narain Vs Delhi Administration and Others
Delhi High Court · (1986) ILR Delhi 272
Ravi Sharma Vs Union of India
Delhi High Court · (1985) 28 DLT 171 : (1986) 1 ILR Delhi 647 : (1985) 2 RCR(Criminal) 352
Ranjit Singh Vs Hon''ble The Chief Justice and others
Delhi High Court · (1985) ILR Delhi 388
Association of State Road Transport Undertakings Vs Association of State Road Transport Undertakings Employees'' Union and others
Delhi High Court · (1987) 1 LLJ 77
D. L. F. UNITED (P.) LTD. Vs COMMISSIONER OF Income Tax. (NO. 2).
Delhi High Court · (1986) 54 CTR 7 : (1986) 159 ITR 353 : (1986) 24 TAXMAN 684
Time Properties and Promoters Vs Delhi Development Authority
Delhi High Court · AIR 1986 Delhi 317 : (1985) 28 DLT 133 : (1985) 2 ILR Delhi 578 : (1985) RLR 398
Anand Prakash Vs Ganeshi Devi
Delhi High Court · (1985) 28 DLT 235 : (1985) RLR 402
D.L.F. United (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1986) 53 CTR 356 : (1986) 159 ITR 339 : (1986) 24 TAXMAN 175
Commissioner of Income Tax Vs W.L. Kohli and Co.
Delhi High Court · (1986) 52 CTR 17 : (1987) 165 ITR 492 : (1986) 25 TAXMAN 152
P. Moidu Haji and another Vs Union of India and others
Delhi High Court · (1985) CriLJ 1430
Commissioner of Income Tax, Delhi-II Vs Bhai Sunder Dass and Sons P. Ltd.
Delhi High Court · (1986) 158 ITR 195
P. Moidu Haji and Another Vs Union of India (UOI) and Others
Delhi High Court · (1985) CriLJ 1430
Shakuntia Vs Hira Nand Sharma and Others
Delhi High Court · AIR 1986 Delhi 27 : (1985) 9 DRJ 185
Pal Jain and Another Vs Mulakh Raj
Delhi High Court · AIR 1987 Delhi 21 : (1985) 9 DRJ 145
Sohagwati Vs Delhi Transport Undertaking
Delhi High Court · (1985) 05 DEL CK 0083